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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Odisha - Subsection

Section 1(8) in The Orissa Glanders and Farcy Rules, 1941

(8)"Diseased" means affected with glanders, farcy, or any other dangerous epizootic disease of horses which the Governor of Orissa may, by notification in the official Gazette under Sub-section (1) of Section 2 of the Act, specify in this behalf-,