Section 3(3)(a) in The M.P. Fisheries Act, 1948

[Cites 0, Cited by 0] [Section 3(3)] [Section 3] [Entire Act]

(a)prohibit or regulate all or any of the following matters, that is to say-

(i)the erection and use of fixed engines;

(ii)the construction, temporary or permanent, of weirs, dams and bunds;

(iii)the dimension, size of mesh and kind of nets to be used and the mode of using them;

(iv)the use of more than one method of catching fish at one time;

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