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Allahabad High Court

Dr Gulam Khawaja vs Dr. Rajneesh Dubey, Prin. Secy. Animal ... on 2 February, 2023

Author: Rajnish Kumar

Bench: Rajnish Kumar





HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 6
 

 
Case :- CONTEMPT APPLICATION (CIVIL) No. - 3050 of 2022
 

 
Applicant :- Dr Gulam Khawaja
 
Opposite Party :- Dr. Rajneesh Dubey, Prin. Secy. Animal Husbandry And Fisheries, Civil Secrtt., Lko. And Another
 
Counsel for Applicant :- Ruved Kamal Kidwai,Anshuman Srivastava
 

 
Hon'ble Rajnish Kumar,J.
 

Affidavit of compliance filed by learned Standing Counsel for the respondent is taken on record.

Learned counsel for the applicant does not dispute the same that the order passed by the writ Court has been complied with and this application has lost its efficacy.

Dismissed accordingly.

Order Date :- 2.2.2023 Ashutosh Pandey