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State of Uttar Pradesh - Section

Section 102 in U.P. Zila Panchayats Service Rules, 1970

102. Ventilating grievances through the Press.

- No servant shall ventilate through the Press any personal or general grievance relating to matters concerning his service or the [Zila Panchayat] [Substituted by U. P. Act No. 9 of 1994.] which he is serving.