Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 2] [Entire Act] State of Karnataka - Subsection Section 2(15) in The Karnataka Prohibition Act, 1961 (15)“hemp” means any variety of the Indian hemp plant (Cannabis Sativa or Indica) from which intoxicating drugs can be produced;
