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[Cites 0, Cited by 0] [Section 4(iv)] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(iv)(fa) in The Waqf (Amendment) Act, 2025

'(fa)“Government Organisation” includes the Central Government, State Governments, Municipalities, Panchayats, attached and subordinate offices and autonomous bodies of the Central Government or State Government, or any organisation or Institution owned and controlled by the Central Government or State Government;