Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18] [Entire Act] State of Andhra Pradesh - Subsection Section 18(1) in Andhra Pradesh Gram Panchayat Land Development (Layout and Building) Rules, 2002 (1)Minimum approach road / Means of Access requirement in Gram Khantam / Settlement area shall be 3.6 meters;
