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[Cites 0, Cited by 0] [Section 5(4)] [Section 5] [Entire Act]

State of Chattisgarh - Subsection

Section 5(4)(ii) in Chhattisgarh Rajya Gramin Bank (Officers and Employees) Service Regulations, 2013

(ii)every officer or employee on his first appointment in the service of the Bank shall furnish a declaration about his marital status as per Schedule-I.