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Delhi High Court - Orders

P.P. Jewellers Pvt Ltd vs P.P. Buildwell Pvt Ltd on 21 September, 2022

Author: Jyoti Singh

Bench: Jyoti Singh

                          $~20
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +     C.O. (COMM.IPD-TM) 367/2022
                                P.P. JEWELLERS PVT LTD.                      .....Petitioner
                                               Through: None.

                                                    versus

                                P.P. BUILDWELL PVT LTD.          .....Respondent
                                              Through: Ms. Mannu Singh and Ms. Vandana
                                              Kumari, Advocates.

                                CORAM:
                                HON'BLE MS. JUSTICE JYOTI SINGH
                                                    ORDER

% 21.09.2022 Office noting indicates that service report regarding Court notice issued to the Petitioner is awaited In addition to awaiting the service report, issue fresh Court notice to the Petitioner, returnable on 19.01.2023.

JYOTI SINGH, J SEPTEMBER 21, 2022/shivam Signature Not Verified Digitally Signed By:KAMAL KUMAR Signing Date:22.09.2022 15:15:04