Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 6 in Instructions Relating to Liquor 6. Capacity of bottles and strength of spirits. - The capacity of bottles and the strengths below which brandy, whisky, rum and gin shall not be sold are prescribed in Excise Rules 12 and 308.
