Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] State of Karnataka - Subsection Section 12(1) in Karnataka State Road Safety Authority Act, 2017 (1)After the constitution of the Authority, within one year, there shall be established a Fund to be called the `Karnataka State Road Safety Fund'.
