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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(21A) in West Bengal Municipal Act, 1993

(21A)[ "Gorkhaland Territorial Administration" means the Gorkhaland Territorial Administration constituted under the Gorkhaland Territorial Administration Act, 2011] [Inserted by s. 3(ii) of the W.B. Municipal (Amendment) Act, 2013 (West Bengal Act VIII of 2013), w.e f. 15.5.2013.]