Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 0] [Entire Act] Union of India - Subsection Section 0(57) in The Mumbai Port Trust (Transport, Handling and Storage of Dangerous Goods) Regulations, 2007 57.0These substances should particularly be well separated form acids, since they are liable to give off toxic gases on contact.
