Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 253] [Entire Act]

Union of India - Section

Section 201 in The Finance Act, 2018

201. Amendment of section 20.

- In section 20 of the principal Act, -
(i)in sub-section (1), after the words "adjudicating officer", the words "or the Board" shall be inserted;
(ii)in sub-section (2), for the words "adjudicating officer or fails to comply with any of his", the words "adjudicating officer or the Board or fails to comply with any" shall be substituted.