Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 861] [Entire Act]

State of Uttar Pradesh - Subsection

Section 861(xiv) in Rules under the United Provinces Excise Act, 1910

(xiv)"Racking or Settling back" means any vessel into which worts are passed from a fermenting vessel and run off ("racked"), either at once or after a time into store vats or casks;