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Himachal Pradesh High Court

Mangal Singh & Ors. vs . Onkar Dei & Ors. on 4 May, 2023

Author: Satyen Vaidya

Bench: Satyen Vaidya

Mangal Singh & Ors. vs. Onkar Dei & Ors.

.

CMP(M) No. 380 of 2023 04.05.2023 Present: Mr. Naresh K. Verma, Advocate, for the applicants-appellants.

Issue notice to respondents, returnable on 13th July, 2023. Steps be taken within one week.

                   r           to                ( Satyen Vaidya )

                                                      Judge
           May 04, 2023
               (vs)








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