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Bengal Presidency - Section

Section 478A in Police Regulations, Bengal , 1943

478A. Segregation of female and juvenile prisoners in Court lock-ups (under section 12, Act V, of 1861].

- Female undertrial prisoners shall be kept separate in the female compartment of the Court lock-ups. The same procedure as laid down in rule 327(b) will apply mutatis mutandis in respect of custody of juvenile prisoners in Court lock-ups.