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State of Karnataka - Section

Section 11 in Karnataka Ayurvedic and Unani Practitioners' Registration and Medical Practitioners' Miscellaneous Provisions Rules, 1964

11. Votes to be taken at a specified place.

- Where votes of the members is to be taken for the purpose of election, a notice of the date or dates, hours and place or places at which the poll will be held shall be published by the Returning Officer on the notice board of the Office of the Board and also in the official Gazette.