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Delhi High Court - Orders

M/S Morgan Tectronics Ltd vs Union Of India on 13 August, 2025

Author: Amit Sharma

Bench: Amit Sharma

                          $~48
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +         W.P.(C) 8575/2019
                                    M/S MORGAN TECTRONICS LTD.                                                      .....Petitioner
                                                                  Through:            None.
                                                                  versus

                                    UNION OF INDIA                                                                  .....Respondent
                                                  Through:
                                    CORAM:
                                    HON'BLE MR. JUSTICE AMIT SHARMA
                                                       ORDER

% 13.08.2025

1. This hearing has been done through hybrid mode.

2. None appears on behalf of the petitioner. 3, Issue court notice of default to the petitioner, without process fee, through all permissible modes, including through counsel, returnable for the next date of hearing.

4. Renotify on 12.01.2026.

AMIT SHARMA, J AUGUST 13, 2025/nk/dj This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 19/08/2025 at 21:54:52