Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 9] [Entire Act] State of Rajasthan - Section Section 4 in Rules Under The Indian Oaths Act, 1873 4. Affirmation for interpreter. - "I solemnly affirm that I will well and truly interpret what is deposed by the witness (or witness) before the court."
