Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Bihar - Subsection Section 2(5) in The (Bihar State) Aid to Industries Act, 1956 (5)"owner of an industry" includes the manager, the managing director of any other person by whatever designation known who has the ultimate control over the management of the industry;
