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[Cites 0, Cited by 0] [Section 2(10A)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(10A)(iii) in The Indian Stamp Act, 1899

(iii)certificate of deposit, commercial usance bill, commercial paper and such other debt instrument of original or initial maturity upto one year as the Reserve Bank of India may specify from time to time;