Patna High Court - Orders
Arnesh Kumar @ Kumar Amresh vs State Of Bihar & Anr on 18 July, 2018
Author: Ashutosh Kumar
Bench: Ashutosh Kumar
IN THE HIGH COURT OF JUDICATURE AT PATNA
Criminal Miscellaneous No.18421 of 2018
In
Criminal Revision No.1030 of 2014
Arising Out of PS. Case No.- Year- Thana- District- Patna
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Arnesh Kumar @ Kumar Amresh
... ... Petitioner/s
Versus
State Of Bihar & Anr
... ... Opposite Party/s
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Appearance :
For the Petitioner/s : Mr. Uday Narayan Singh
For the Opposite Party/s : Mr. Sri Pradeep Narain Kumar
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CORAM: HONOURABLE MR. JUSTICE ASHUTOSH KUMAR
ORAL ORDER
4 18-07-2018Mr. Hare Ram Sah, learned Advocate has appeared on behalf of O. P. No. 2. He wishes to respond to the petition. For the aforesaid purpose, he seeks an adjournment for four weeks.
List this matter after four weeks, i.e., on 29 th of August, 2018.
(Ashutosh Kumar, J) skm/-
U