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[Cites 0, Cited by 0] [Section 62(3)] [Section 62] [Entire Act]

State of Himachal Pradesh - Subsection

Section 62(3)(b) in Himachal Pradesh Electricity Regulatory Commission (Conduct of Business) Regulations, 2005

(b)the amount of wrongful gain or unfair advantage derived or contra loss or disadvantage caused to any person(s), including the Commission, as a result of the non-compliance or violation;