Allahabad High Court
S.N. Singh vs State Of U.P. & Others on 2 April, 2010
Bench: Sunil Ambwani, Kashi Nath Pandey
Court No. - 29 Case :- WRIT - A No. - 16547 of 2010 Petitioner :- S.N. Singh Respondent :- State Of U.P. & Others Petitioner Counsel :- Gautam Baghel,P.S. Baghel Respondent Counsel :- C.S.C. Hon'ble Sunil Ambwani,J.
Hon'ble Kashi Nath Pandey,J.
Learned standing counsel placed instructions on record in which serious allegations have been made against the petitioner.
Let the State respondents may file a counter affidavit within two weeks. Rejoinder affidavit within one week thereafter. Sri Dinesh Chandel appears for respondent No.3. He may also file counter affidavit within two weeks. List on 4.5.2010 for admission/hearing. Order Date :- 2.4.2010 nethra