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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Odisha - Subsection

Section 3(10) in The Orissa Animal Contagious Diseases Rules, 1957

(10)If, after producing the certificate of appointment and his authority and purpose, the Inspector is refused admittance on demand, duly made by him, he may, if he cannot otherwise obtain admittance, break open any outer or inner door or window of any building or place which he wishes to enter.