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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Goa - Subsection

Section 5(1)(b) in The Goa, Daman and Diu (Excise Duty) Rules, 1964

(b)the quantity, strength and description of each kind of liquor to be imported and whether the import is to be in bulk or in bottles;