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[Cites 0, Cited by 0] [Section 51(4)] [Section 51] [Entire Act]

State of Madhya Pradesh - Subsection

Section 51(4)(iii) in The M.P. Vishwavidyalaya Adhiniyam, 1973

(iii)a provision requiring the submission of every proposal for revision of scales of pay and rates of allowances of the officers, teachers, and other persons employed by the University to the State Government for sanction;