Section 7(g) in Haryana Government Electrical Undertakings (Dues Recovery) Rules, 1972
(g)If this bill is paid by an outstation cheques, duly crossed, Bank charges at 25 per cent subject to a minimum of 25% per cheque, should be included in the amount of the cheque (including out-station R.T.Rs. in the case of Government Departments). The rate of Bank charges is subject to change without Notice.
