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Supreme Court - Daily Orders

Pr. Commissioner Of Income Tax Surat 2 vs Ashokbhai Jain Prop. Of Super Jewels on 27 July, 2022

     ITEM NO.30                      REGISTRAR COURT. 2            SECTION III

                                  S U P R E M E C O U R T O F      I N D I A
                                          RECORD OF PROCEEDINGS

                                  BEFORE THE REGISTRAR SH. S.P.S. LALER

     Petition(s) for Special Leave to Appeal (C)                  No(s).    6165/2020

     PR. COMMISSIONER OF INCOME TAX SURAT 2                               Petitioner(s)

                                                     VERSUS

     ASHOKBHAI JAIN PROP. OF SUPER JEWELS                                 Respondent(s)

     (SPARE COPY NOT FILED )

     Date : 27-07-2022 This petition was called on for hearing today.

     For Petitioner(s)
                                       Mrs. Anil Katiyar, AOR
                                       Mr. RAJ BAHADUR YADAV, Adv.
                                       Mr. ASHOK KUMAR, ADV



     For Respondent(s)
                                       Mr.   Kaustubh Shukla, AOR
                                       Ms.   Nancy Shamin, Adv.
                                       Mr.   Purushothamah Reddy, Adv.
                                       Ms.   Isha Vatsa, Adv.
                                       Mr.   Ankur Kashyap, Adv.
                                       Mr.   Abhay Singh, Adv.
                                       Ms.   Ankita Agarwal, Adv.


               UPON hearing the counsel through Video Conference, the
     Court made the following
                                  O R D E R

Three weeks time, as a last chance, is granted to the sole respondent to file counter affidavit.

After the expiry of said period, matter shall be processed for listing before the Hon’ble Court as per rules.

Signature Not Verified Digitally signed by PRIYANKA MALIK Date: 2022.07.29 10:53:11 IST Reason:

S.P.S. LALER Registrar pm