8. Production of accounts by licensees, holders of prospecting licensees and mining lesses.
- Every licensee, prospecting licensee and mining lessee shall, when so required by any officer authorised in this behalf by the State Government-(a)produce his accounts and disclose or produce the full amount of his stock of mica for the inspection of such officer;(b)give such officer every facility for inspecting any mica mine or mica dump of which he is in possession.
