Madhya Pradesh High Court
Manmohan Singh vs The State Of Madhya Pradesh on 18 December, 2023
Author: Milind Ramesh Phadke
Bench: Milind Ramesh Phadke
1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR MP No. 4482 of 2019 (MANMOHAN SINGH Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 18-12-2023 List this case alongwith M.P. No.4480/2019.
(MILIND RAMESH PHADKE) JUDGE neetu Signature Not Verified Signed by: NEETU SHASHANK Signing time: 12/20/2023 5:08:41 PM