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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Tamilnadu - Subsection

Section 3(2) in Tamil Nadu Cultivating Tenants Arrears of Rent (Relief) Rules, 1980

(2)Where the deposit is made in the Court, the application in Form I, and the deposit shall be made to an officer of the Court, authorized in this behalf by the Court.