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[Cites 0, Cited by 0] [Section 15(15)] [Section 15] [Entire Act]

State of Rajasthan - Subsection

Section 15(15)(i) in Rajasthan Minor Mineral Concession Rules, 2017

(i)suspend and/or cancel the tender process and/or amend and/or supplement the tender process or modify the dates or other terms and conditions relating thereto;