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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Karnataka - Subsection

Section 16(2) in Sri Sathya Sai University for Human Excellence Act, 2018

(2)The Pro-Chancellor shall exercise all powers of the Chancellor in his absence or shall exercise the powers as entrusted by the Chancellor or perform such duties as may be laid down by the Statutes.