Section 2(v) in The Foreign Exchange Management (Transfer or Issue of any Foreign Security) Regulations, 2004

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Union of India - Subsection

Section 2(v) in The Foreign Exchange Management (Transfer or Issue of any Foreign Security) Regulations, 2004

(v)"promoter group" has the same meaning as defined in the Securities and Exchange Board of India (Disclosure and Investor Protection) Guidelines, 2000;]

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Union of India - Subsection

Section 2(v) in The Foreign Exchange Management (Transfer or Issue of any Foreign Security) Regulations, 2004