Supreme Court - Daily Orders
Social Action Forum For Manav Adhikar vs Union Of India on 8 May, 2023
ITEM NO.62 REGISTRAR COURT. 1 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR SH. H. SHASHIDHARA SHETTY
Writ Petition(s)(Criminal) No(s). 514/2022
SOCIAL ACTION FORUM FOR MANAV ADHIKAR Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
Date : 08-05-2023 This petition was called on for hearing today.
For Petitioner(s)
Ms. Jyotika Kalra, AOR
Ms. Charuwali Khanna, Adv.
For Respondent(s)
Mr. Sunny Choudhary, AOR
Mr. Karan Bishnoi, Adv.
Mr. Sushant Dogra, Adv.
Mr. Pradeep Misra, AOR
Mr. Daleep Dhyani, Adv.
Mr. Suraj Singh, Adv.
Mr. Manoj Kumar Sharma, Adv.
Mr. Bhuwan Chandra, Adv.
Mr. Anshul Narayan, Adv.
Mr. Prem Prakash, AOR
Ms. Nidhi, AOR
Mr. Sarthak Arora, Adv.
Mr. Gaurav Agrawal, AOR
UPON hearing the counsel, the Court made the following
O R D E R
Signature Not Verified Digitally signed by GEETA AHUJA Date: 2023.05.10 Respondent Nos.2 and 3 are granted four weeks’ time, as 17:01:06 IST Reason: last opportunity, for filing counter affidavit.
Contd….
-2-Respondent No.6 has filed counter affidavit. Service is complete on respondent No.1 but none has entered appearance.
Respondent Nos.4 and 5 have failed to file counter affidavit, despite last opportunity having been granted. Ld. counsel for respondent Nos.4 and 5 prays for and is granted one week’s more time, as last and final opportunity, for filing counter affidavit.
At the end of the period aforesaid, whether counter affidavit is filed or not, Registry to process the matter for listing before the Hon’ble Court, as per rules.
H. SHASHIDHARA SHETTY Registrar