Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 21J(2)] [Section 21J] [Entire Act] Union of India - Subsection Section 21J(2)(h) in Motor Vehicles Act, 1939 (h)the badges and uniform to be worn by conductors of stage carriages and the fees to be paid in respect of such badges;