Supreme Court - Daily Orders
M/S N.B. Minerals Corporation vs Chander Singh on 2 July, 2021
Bench: Chief Justice, A.S. Bopanna, Hrishikesh Roy
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
CIVIL APPEAL No.2232 OF 2021
M/S N.B. MINERALS CORPORATION … APPELLANT
Versus
CHANDER SINGH & ORS. … RESPONDENTS
O R D E R
The Court is convened through Video Conferencing.
Having heard learned counsel for the appellant and
carefully perusing the material placed on record, we are not
inclined to interfere with the impugned order passed by the National
Green Tribunal, Principal Bench, New Delhi in I.A.No.390/2020 in
O.A.No.995 of 2019, which is interim in nature.
The appeal is, accordingly, dismissed.
As a sequel to the above, pending interlocutory
applications also stand disposed of.
.......................CJI.
(N.V.RAMANA)
........................J.
(A.S. BOPANNA)
........................J.
(HRISHIKESH ROY)
NEW DELHI;
Signature Not Verified
Digitally signed by
JULY 02, 2021.
SATISH KUMAR YADAV
Date: 2021.07.05
16:53:13 IST
Reason:
ITEM NO.7 Court 1 (Video Conferencing) SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s).2232/2021
M/S N.B. MINERALS CORPORATION Appellant(s)
VERSUS
CHANDER SINGH & ORS. Respondent(s)
(IA No.70481/2021-EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT and IA No.70484/2021-EXEMPTION FROM FILING O.T. and IA
No.70483/2021-PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
Date : 02-07-2021 This appeal was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE A.S. BOPANNA
HON'BLE MR. JUSTICE HRISHIKESH ROY
For Appellant(s) Mr. S.K. Sinha, AOR
For Respondent(s) Mr. Mukesh Verma, Adv.
Mr. Anurag Agarwal, Adv.
Mr. Yash Pal Dhingra, Adv.
UPON hearing the counsel the Court made the following
O R D E R
The Court is convened through Video Conferencing. The appeal is dismissed in terms of the signed order. As a sequel to the above, pending interlocutory applications also stand disposed of.
(SATISH KUMAR YADAV) (R.S. NARAYANAN) DEPUTY REGISTRAR COURT MASTER (NSH) (Signed order is placed on the file)