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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Andhra Pradesh - Subsection

Section 6(6) in Andhra Pradesh Sports Authorities Act, 1988

(6)be the custodian of the finances of the Sports Authority; Salaries and allowances and other conditions of service of Chairman and allowances of members. Powers and functions of Vice- Chairman and Managing Director.