Andhra Pradesh High Court - Amravati
Smt. Lingam Vani vs P Kumar Swamy on 30 November, 2021
Author: M.Ganga Rao
Bench: M.Ganga Rao
HIGH COURT OF ANDHRA PRADESH
MAIN CASE NO.: Tr.CMP No.211 of 2021
PROCEEDING SHEET
Sl.No. Date ORDER OFFICE
NOTE
01. 30.11.2021 MGR,J
Notice before admission.
Learned counsel for the petitioner is
permitted to take out personal notice to the
respondent by 'RPAD' and file proof of service.
Post on 03.01.2022.
Till then, for the reasons mentioned in the accompanying affidavit, there shall be interim stay of all further proceedings in FCOP No.52 of 2021 on the file of the Judge, Family Court-cum-V Additional District Court, Tirupati.
______ MGR, J Vjl