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Andhra Pradesh High Court - Amravati

Smt. Lingam Vani vs P Kumar Swamy on 30 November, 2021

Author: M.Ganga Rao

Bench: M.Ganga Rao

                            HIGH COURT OF ANDHRA PRADESH


MAIN CASE NO.:     Tr.CMP No.211 of 2021

                                  PROCEEDING SHEET
Sl.No.      Date                           ORDER                         OFFICE
                                                                          NOTE

 01.     30.11.2021   MGR,J

                              Notice before admission.
                              Learned counsel for the petitioner is
                      permitted to take out personal notice to the
                      respondent by 'RPAD' and file proof of service.

Post on 03.01.2022.

Till then, for the reasons mentioned in the accompanying affidavit, there shall be interim stay of all further proceedings in FCOP No.52 of 2021 on the file of the Judge, Family Court-cum-V Additional District Court, Tirupati.

______ MGR, J Vjl