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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(e) in The Digital Signature (End entity) Rules, 2015

(e)"digest method element", in relation to a xml digital signature, means the digest algorithm to be used for the original data object or transformed, if any 'xml transforms' exists;