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[Cites 0, Cited by 0] [Section 2(2)] [Section 2] [Entire Act]

State of Himachal Pradesh - Subsection

Section 2(2)(ii) in The Himachal Pradesh Holdings (Consolidation and Prevention of Fragmentation) Act, 1971

(ii)providing income for the Panchayat of the village concerned for the benefit of the village community;