Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24] [Entire Act] State of Madhya Pradesh - Subsection Section 24(ix) in The M.P. Vishwavidyalaya Adhiniyam, 1973 (ix)to enter into, vary, carry out and cancel contracts on behalf of (he University in the exercises or performance of the powers and duties assigned to it by this Act, and the Statutes;
