Section 18 in Rajasthan Nurses, Midwives, Health Visitors and Auxiliary Nurse-Midwives Registration Act, 1964
18. Erasure of fraudulent and incorrect entries.
- Any entry in the registers, which is proved to the satisfaction of the Registrar to have been fraudulently or incorrectly made, may be erased therefrom by an order in writing recorded by the Registrar.
