Andhra Pradesh High Court - Amravati
Bohween vs Subhash Street on 26 February, 2026
IN THE HIGH COURT OF ANOHRA PRADESH AT AMARAVAT (Special Original Jurisdiction} : PRESENT: THE HONOURABLE SRI DHIRAJ SINGH THAKUR, THE CHIEF JUSTICE AND THE HONOURABLE SRI JUSTICE R RAGHUNANDAN RAO WRIT PETITION No. 29433 of 2023 ALONG WITH W.P Nos 30215, SUS7S, 30397, 31964, 39036, 33224, 33972 OF 2023; $08, 2033, 2034, 2002, 5250, 10326, 26608, 28729, 28737, 30954 OF 2024 WRIT PETITION NO: 39735 OF 2025 Between: - i. i ¥ Chandra Sekhara Reddy, Syo. LV, oubba Reddy, Aged about 54 -Ollege, Curbum, Prakasam District. s. RP. Venganna, S/o. PL Krishna Murthy, Aged about 54 years, Uomduniar Lecturer in Sericulture, Government Jurier Callege, a oy S.Vilaya Vani, Wio. P Venganna, Aged about 53 years, GeccJunior bos Lecturer in Sericulture, Government Junior Callege, Nandikatkur, o~ Gee Junior Lecturer in Computer Solence & Engineering (CSE) = Government Vocationat Junior Cofleae, Bios amp, Kurnodl, on " Moet 76] ey ve bo - 7 : pest oe os a3 we & i Ms OS ; . ee pei 5 er " Ee oss oe, aed tL os isd on, i Ae aot - ' ' rn, ¢ sere bees wed on 63 oS tet "sy Us bg wens ne nae ye 1. 7 shok Cs ua Spr, a = eee 43) Sad 27% aon @ "a Lr v4 Z £h3 'J 6% On TR os pesoe! ie inna, A a "po se i ee ge Ep oo ie , ms OF te OFS ws 7%, ee) i C2 Gs Bod 3 " ool 3 ed LF ZA . mn feaed. 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S.Alam Saheb, Aged about S5 years, GceJunior Lecturer in Sericullure Gavernment Junior College Gist ict. g oys), Nadin, Sri Satyasal 18, MLO. Brahmanandam, So. M.D. Lingglah, Aged about $9 years, Ono uniar Lecturer in Mechanical & Auto Mobile Engineering, Government Junior College, Atmakur, Nandyal District. Ve. Pe. Ravi Rumar, S/o. P. Nagendra Rao, Aged about 53 years, Osclunior Lecturer in. Sericulure, Government durior College, Atmakur, Nandyal District. 18. (. Thirumaleswara Reddy, Sfo. O.V. Siva Reddy, Aged about Sf yeers, OecJunlor Lecturer in Mechanical & Automobile Engineering, Government Junior College, Nandikotkur, Nandyal District Ww, G.Prakasa Rac, Sfor.G. Ch Subbaiah, Aged about 54 years, Oncuunior Lecturer in Mechanical & Autornoblle Engineering, Se vernment Junior College, Srisallam Project, Srisallam, Nandyal 20, 5. Shankerappe, Sfo. B.Peddanna, Aged about 54 years, Goec Junior Lecturer in 'Sericullure, Government Junior College, ai, &.Prabhakar, S/o. A.Nanumantappa, Aged about 55 years, Gece Junior Lecturer in Electronic Engineering Technician Government Junior Callege (Girls}, Hindupur, Sri Satyasai District, 22. KY. Prasad Reddy,Svo, K Narayana Reddy, Aged about 58 years, Ooo Junior Lecturer in Sericulturs, Government Junior Sollee, Uravakonda, Anantagur. 23. UN. Jagadeash Babu, S¥o. DO.N. Naga Raju, Aged about S4 years, Dorm Juror Lec fturerdn Cammerce (0.4) Government Junior ge Vocational College, Kuppam, Chitloor District. RS x THE "e : oY va MN, ba Py ong HATE Asa ~ i ADU. Fechn "yh gh 4 N Ee ry Peat R : re oR A 2 A be y t deyva 3 3 St x "s " ean % fee od ae Srasa|act, ¥ : ¥ : ari fu at FUNG ; my OVErryn ov acs Ms oé a wate aren 3h hat A, GOVEHTHT C3} " ; g y sees: Lec OY. : i x PN Rance f3 fa & =e ret os any 3 oe Poetilioners Respondents AND Fy > Se es rad nA gS NS ee os Dt, mas = at on, S » ; x > 3 u y %. 3 ca u st ~~ Saute y ad . Sa Sued Ro x 3 os ot. 8 oOo % SY y afe of And x x % te x 5 y The State of Andhra P Nat KS Set q, Paition under Ariche 220. of the Constiiution of india is fled praying that in the circumstances sta 4 ite affidavit filed therewith, the High eB Court may be pleased to issue. a aw or direction more parhouiariy in th nature of Winit of Certiorarl, cating for all cammected records including ine impugned provisions of Section 3 Sub-Section (3) of Andhra Pradesh Regularization of Garvioes of Contract Employees, Act 30 of 2023 so far as exuding fhe Part Time Junior Lecturers (VocationalyPettioners for reguiarization and aiso the G.C. Ms No.i14, Finance Depariment, dated 16.2023 so far as in not oxipnding the benefit af regularization in respect of contract Jurfer Lecturers onfy and in denying the regularization to the Petitioners who are Parke Time Junior Lecturers (Vocational) legal, improper, unjust, arbitrary, ao rational and violation of Articles 14 and 16 of the Constitulion of india and further direct the Raspondenis Nol fo § to regularize the services of the Part Time Junior Lecturers oriar to the Junior Lecturers anpoinfed on contract basis with all consequential benefits including pay scales, Seniority and other emoluments ets. iA NO: 2 OF 2023 Petition under Section 1&1 CPC is filed praying that in the circurnsiances slated in the affidavit Med In support of the writ petition, the righ Court may be pleased fo direct the Respondents Noa.t to 8 fo regularize the services of the Pati Honers as Part Time Junior Lecturer (Vocational as was done in case of regularization of the cortract teachers, forthwith, pending disposal of the Writ Petition No. 28193 of 2023, on the IA NO: 3 OF 2623 Petition under Seotion 1S) CPO ie fled praying that in the crcumetances stated in the affidavit fled in support of fhe writ petition, the High Court may be plcased to direct the Respandents Nai to & not to AN up the regular vacancies in which the Pelitioners are working as Part-Time . as - S & OF 2025 e rN iA NO ty yrs, es a supe, "yn, a ney oe is Eo AL ke) C4 ante es Shope Phone oe rea £% eo fr wg he? fn , shoon as fA ? rn an roe ny a ety. 23%, syed: ted ae th eo A SE es oe wf we Sr " a feat aa 2B oe te te gt OE OK Be rece a ty Fa on . : f fA ifs he a oe ee 2) > aA C9 rod wood " 2 spove. ead, 4 is edt ger et h a iy ESE O43 Sl gy fe posse] os} re re "oy rng gre crs Sat bow eg thee * Us go ee cs) Sen ory en Roy) eS es es i om & na: Ns of og i 7 oar, eed BS wage <r on a bee ns 3 Woof. th oF" CS Pe en ae "s weet 7 > r4 fe Sapow sage Ge a) i as eo As oS hy te 4 "gee "ud rt, $3 id . ai -- rs nS S " Fason i a) 'eter tee re ars ar?) pe 3 ' : en me ete Ba hed cad bd, es fan ae led Bb HS 5 * . ' ed tenon oot os wa ent 'at re ws oe a ; Py ia ge ae ye oS Fay ae te thy fe oe oe RB ae "ry oe oud es pos oo tad ri 3 gy ry ies " a fren ad on ee ger oan % y ae we hat ond pee Segoe. 'bw. 5 sapem % on 4 SS re ae) sen eda preteen gee £3 at wy tS fy o SR, aa <> De a 6 ee ie a Le 6 eS) | w ; a" oS d ce , ie eo , yt og" ct wa ey oS @ © & & ke . £0 "ee Oo RR i © 3 "4 et wade x wr Ca} Co A 2% ? a3 rae! on tg £33 it et & ae hee | a ae cS i > nr a cd ne ae ee been é rad eetee ie) $4 on 067 "e* rs aves ead hen X85 S a bee vm es we QS Be Bon ts 4 Ng , pn on oy Ke oo we, ay A BC & i D wy Se Siw & © 8 Foe | , £ ns ae we, ' oon a3 fa boop ow fone ay : ee G ere 4 aoe va We tsy a 5 a re u eS Oy Ge ey ew rm oe We TER aeons go gy, & 74 fe as a Fa ; Baal eS i ie . wy i cad t here Sood ae ny , $i . tS chews 3 ras or ed Upeoe ane "fr 46% on os en "eer £53 naont , See ¢ oe a ahd re a " $e, ed C3 ME re] tA ' r a ed th ad A on, ond x mw OS S 1 ; ihe ag Pree 43 if i an Os a a he ened io a 9 re re eas be oF Fai an ety as aa m 8 (2 um Ce we BG Oe i 3 mm Se Roe 2 OG % 2 8 o 8 - @ mB By: ye IN " snore mae - t, he a at hone pee . ° i ae mcs a = a Bh. gery "e f wf & ean wm Bre Be py . it Fy OE "& om Ss * DO ge ROS Tc 3 a & o4 2 % raees ' 5 % ; om * t i <n a oo A Ot a 0 H 3 a a Sc a roe a shay x + a ASF WRIT PETITION NO: 30273 OF 2023 Bohween: hauls wn B Venkata Ramana, S/o B. Sanyasayya, Aged §5 years, Junior Lecturer, Govt. Junior college, Sheemunipainam, Rio DIN. 15-12- 58, Nookgiamma Temple Street, Bheemunipainam, Visakhapatnam Cistrict MOV. Satyanarayana, Sic M. Subba Rao, Aged 55 years, Junler Lecturer, Payakaraopela, R/o D.No.6-13-194, Palhabazar Street, Nobbariihota, Tuni, Kakinada District Y. Appalanaidu, Sfo Late T. Pydithalli, Aged 55 Years, Junior Lemurer, Govt Junior College, Chodaveran, Rfo DLNo. 1 8-G&8t, Malai Nagar Colony, Chodavaram Village, Anakapalli [Netrict, J. Bala Krishna Reddy, So J. Narayana Reddy, Aged 58 years, Jurdar Lacturer, Govt Juni fae College, V. Madugula, Rfo 0.No.6-4, Saisrinivas Enclave, Maddi Hapa vem, Visakhapetnan. 0. Roteswara Rao, S/o D. Chinnam Naidu, Aged a8 Years, Junior Lecturer, Govt Junior Calle ge, Chodavaram, Rio DLNe 18-152, Nolaveedhi, Chodavaram \ileage, Anakapalli Distric Ch. Bhanoji Rao, Sfa Ch. Madhusudana Rao, Aged 55 Years, Junior Lecturer, Govi Vocational Junior College, veep PURO D.No.8-2/20, Flat No.405, Vasavi Enclave, Bakkannapalem, Nec 4 Vo Saraia, Wro S. Mohan: Kumar Meiu, Aged §5 years, Junior we eeturer, Govt. Junior Coflege, Bheemunt ipainam Rio DUNO) 1-383, VS Subhash Street, Bheemunt pat nam, Visakhapainam Cistrict c 8. Govinda Rac, Sfo B. Akku Naidu, Aged OS Years, Jurior Lecturer, fain Gov Junior College, Anakapall, Ryo Turnmikapalll Jagannadham Layout, don. aivalayam, Kothavalasa Visianagaram w mm ue s * Soon ae bea iy - " 4 * " 7 y £5 - 5 . Suk oe hen ee se oad bene reed _" eS Soe ve tut " fewe ren sence oa ss yer bees el ey Be Se bale 6 6 ry te, Oh. oy eB an) a © fe ary oo C3 me, a Pes a eee J yor re fee) dove "4 my iY or ay , a on fn ; gen " . ', , o wane "yg chen, o *, sped se wa " Seve Pee) fete no oo om a J on , ge % bee eb, ome wher ASG ae ge wen 2 bad . " ~ pe ts Seen OS "en ete ae ae ta i, bee, ote f pose) i? : a n 4% % vont ee on g yon ifs a 697 a 4 ger "et Sis tyes "toy "e & < oe so i, a th a aS pe wie Ce i% Gh. 7 me Meet Hae ¢ Z ai dedee, * hetero he Pes pee CS $84, " ee) . had coed ae xc ne sf $$) By : "Spee oe, habe See a * oth Prd . ae oe Fan m St we Lf Fe ~ Pe ah rere ras poet O32 68 gree f, asad . ". suse She whine Ieee us re i » 3 fi eS o ss or "Ye pS as mon Ee .. a 4 Ke ¥s on m Swe Z wy Zt Ss & : x S yea, Vis race e a a oN 8 fees f 5 3 of? 2 fd ro wot ( wed , aeal porees x hageed es; veden head Poeoe pee oe , sineee" a, ee *, we Ke fry soe : weer . ; hb bebee at a £%, e > he cam res eee ox ge Cf ra] cd i "am, AG oe sraoch Cs a 4 x6 Ae a OLE oe: . been % A . om AY ye <3, Pon aca oh ah xs % we a % me ey o a 13 wh ond Es seo Sos " av aM ' 4 Sees 073 of Seadoo an' £ % 4K Wo ME a) a ae et a : m3 SS 63 P a - ie oO my we ae : re iy an?! tie, ee Som, th 7 bok wb ot 7) 1) i weg EG x nD 'tho 5 feted, Fs sy ee G bee" -- SEE, 3 Gee, yon ee 4 and ty asa shod £5 ats o cs an; ar' nn rn ae eee. a £3 OS Boog ES ry it erg, - ce ws C3 3 285 . . bee Poe 2 * 1 soon i ed Lo Se LP Wee 3° & a ee me ee ce > 8 ey. Se oe I fm a % 1h se a : an ans a £3 - wees i nn nn Ses ard rr as es ions 0 a kT Sona is wn we Cs Z i Sa a rm 43 3 ~ Son Seow ad ee wy "4 Bed eh % ae wath, Sebee ok we @ es porn ed sed "pe, 0 ae a oS ' 9 i cog g fh wy ia btn, oe a A p33 mm fo Co £3 . £% : s es '. a 4 wh ae. oes very tore as By est ord Pa ond gee 3 te se ' " & ARs Pr & BO ye 2 ; we ee s FS we Kon Ke Swot : eg Set . ms a : AE 7 ANG LOS! a3 - 3 + x Vooational Jun aya Rao, o n r er SF. x G at fe Lakshnvganapath) Col is Th ge * ty 'fe 3 i * 3 wm ( O we §€ & & & & rs mS PR sat ar " " one : ton, re we - Ahn . ore, 2 2 RE wh Eg bene oe OL ad an a oe oad 6628 2" 2m E6028 . G28 224% 2 & ee zs " aa tng 3 3 Y 4 3 2 Raiiion under Articie S25 of the Gonstiution of india is Hed praying that in the clrourstances stated'in ine affidavit Hed therewith, the High Gauri rriay De pleased to issue 2 appropri te writ, order or direction mare particularly one in the nature of wr f of Certioran, calling for all cannected rscards relating to provisions of Gub-Sections (3) and (5) of Section 3 af stn, ~ he Andhra Pradesh Regularisation of Services of Cantract Employees Act, ote 2022 (Act No.30 of 2023) in sa far as excluding the Vocational Junior Lecturere/petitioner for regularization and also G.O.Ms.Ne.ti4, Finance Department daled 21.70.2023 inuso far as nat extending the benedit of regularization in respect of Junior Lecturers (Vocational) working on Minimum Time Seale basis and in. denying the regularization to the peltioners who are Junior Leoturers (Vocational) as Hlegal, improper, urfust, arblirary, irrational and violative of Articles 14, 1€ and 34 of the Gonstiufion of india and further direct the respondents fo regularise the services of the paitioners as Junior Lecturers with effect frarn thelr infflal dates of appointment with all consequential benefits including pay scales, seniority and other amoluments, -ete., before considering the cases of Contract Lecturers. iA NG: 2 OF 2023 circumstances stated in the affidavit fled in support of the writ petition, the High Court may be oleased to. Stay ali further prooeedings of G.O.Ms. No.i?4, Finance Depariment dated 21.10.2029, pending dispogal of the Wint Petition No. S02173 of 2023, onthe file of the Hon'ble High Court. IA NO: 2 OF 2024 Petition under Section 191 CPC is Hed praying that in the circumstances stated in the affidavit fled I support of the writ petitian, the High Court may be pleased ta suspend the Circular OL 73.12.2023 in se far z PS & ourt. x ana i 2 peru ay ae * PHILO % 3 a wwnd ~ > aK my HN Ne £ u2 fa ays ood al agpen, SK ike Py ARTSY 3 » ref % fa Bs . WRIT PETITION NO 30273 OF 2023 x ° Batween oS SF Rig, x N z Unermnnt Nt H Ly Mandal, Guriur District, 4 3 3 Sec. Triey, Huy A thing; Meg, ~ON ers &. : mi ay Hy ti unis WO xf why ra of Roam. ifs 44 pet ip wqeed 9) r 3 x * ES ¥ ramiay YY AY 5. JV Krishnaiah, Sio. Subbarayudu, Age <8 Years, Occ. z Unemployee, R/o. Vanthatipal Fost, Sridavatam Mandal, Nadapa CHatrict "> Lal, Sfo Chant, Age 24 years, Occ. Research Sohalar, Rio 6- ton} " TOA, Basivireddypeta, Peddapudi (Mandal, East Gadavari District & G Mohan, Sfo Manohar, Age 80 years, Oec:. Research Scholar, RYo & 910-2, Pusapatirega (Manda}, Vizianagaram District. & S.Rayamma, S/o Balaralu,, Age S2 years, Coo Research Scholar, Rio 8-144, Upparanalll, Ananthapur Mancal & District. +O. Yo Narendra Kumar, Sfo Narsaiah, Age 35 years, Gec:. Research Scholar, Rin 1-S2, Racheria (Post, Vilage, Mandal), Prakashan District, ah Tt ChSal Krishna, Sfo Kondal Rac, Age 32 years, Occ. Research Scholar, RYo 2-74, Muppavaram (Poet, J. Pongury (Mandal), Prakasharn District. : 12. PStavani Kumar, Dyo Subba Rao, Age 33 years, Sem. Research Schalar, Ris -Peddapainam (Post Machilipainair (iviandal), Krishna Districh . 13. Thadepaii Karthik Sal Ram, Sfo Srinivasa Reo, Occ. Unempioyse, Rfo 2-116, SVVS.S. Fanoy, Dhanugudem Road, , Petilioners AND 1. The State of Andhra Pradesh, Rep. by Hs Princigal Secretary fo Government, Finance {HR- hy PLG & Policy Department, Secretariat, Velagapud, Guntur ONstrict, . Po Fhe Government of Andhra Pradesh, Reo. by Principal Secrelary fo Government, Higher Education Department, Secretariat, Velaqapud), Caurtur District Respondents " : t 33 ution of | 3 x. y BSS } ty ~ ER ws UE ¥ yeley Ar i ; oH cars Fa By 3 & $ ", gee deere rr th nen, % % { vot ke th mm th % cf Se py Bo te rs arc) haere res * os foe A ed o rn en bee eo poe & _ aie oat a Ns eg fie ng pa os te Som & Be Same: o te w a 4M fe ae a ne go 83 i as £) "3 @G @ ge ag = @ Se BG Co wen a tbe ig Gua Oo me wy Oy x ey e oe fey of " fee me pe ey ae aad pont it awe a Rccrs Sad wee meet ey Eeseet i, td fx ft "6 £ ar ; a Mo OD & eo an: OSS iy fe ae nad k te pore i . foe Co ee ; w "4 ~~ i ® ars, Spee aoe aA ees kA oe we nO ro heed and a3 aed " a3 ood .. v3 feb , OG kt Panes) 55: ok, CL one ae ge Bet oe f , eget ; vtech ne i ames 4 ots oo be : B ong fe "| |G a ts or3 Gi ph ts, oy we. | Ben ie at TY steer Gt. iad ¥ a oe ey sigs ao et oe 1 me ip i Se ee ted Spon en ar eee Ut " Lah nee peeve Be a owe? toe oe Ze es ko wet - rN res to Meee ne: @ pone, othe ee ie Gs eS teal re : "ad Pm: LG . "i D> ity " 4 ge} : iby to ak, sen he. a Eat ed 43 «4 esd 4, "4 eA oe Ly; fo coed 3 4 3g e eA 2 c seek of st shen * noe A of a; Sok edn aoe a i Ht oe £4 o a eee 5A SB a a od = c rae) wo aw gn 4 ae tod Som, Ud ca wy % . 5 ae piece (74 $f ¢ oon Ea aod ee: 4 Bt es 2 there Rae cos : B Sd Ae a ass z 2 "s 4 Koa 2 o£ ve b 5 ms fo. eg a De eo & i BB Go a a wees £4 : cheer ietoe "eal hike co rs a Fg coy At - anes) ih ee Beg Eves eM Pca ef bees conte chek ae hded 007 os, se Hek " ad shoot ca A fae i, z om EP we 2 gS me @ Ot o > 8 £ egy Re Boe BS th 2G b fF Bm SG (oe OC ore Gey & ead BO gf mn me Oe OBS an C a , a deed wad Ae SB G & ce f* Lune 4, € Wve ot Poy SORLAY § Further ¢ declare that G, ay Ms. No. Ji4 dated 21.10.2025 is also fiscal and arburary and therefore same is Hable fo be set a side. IA NG: TOF 2023 : Pattion under Seclian 737 CFO is fied praying that in the Ee igsumstances elated in the affidavit Hed in support of the writ petition, the High Court may be sleased fo suspend the operation of the impugned G&.O.Ms. Ne tid dated 24.70.20 23, pending disposal of the Wnt Peflion No.20273 of 2023, on the fie of the High Court. The petition coming on for hearing, unon perusing the Petition and tne affidavit fied in ee inereot and the arder of the isn Cc O8.01 2024, 12.08. 2024, 23.02 2024, 22.03 2024, 18.04.2084, 02.08 2024, O8.0F S024, 20.07 2084, 10.09.2024, 17.05.2025, 24.04 S025, 33.08.2095, eV.UF 2025, 18.08.2025, 18.99.2025, 16.10.2085, 18.47.2085, V4 12.8088 & 29.01.2625 mad & herein upon hearing the arguments of SriSrinivasa i oe us BOE Rao Madiraju, Advocate for the Petitioners, GP for Senidce Respondent No.1, GP for Services Ni for Respondent No.2: WRIT PETITION NO: 30397 OF 2033 Between 1. V.Padmanabha Reddy, S/o. V. Krishna Reddy, Aged about SY years, Occ. Junior Lecturer in Civd engineering Technician, Governme & A.Srinivas, Sfp. A.Rrishna Murthy, Aged about 58 years, Oce. Junior (Boys), Oharmavaram, Salyasal District a. KR. Sreenivasulu, Sfo. «.D. Thiremanna, Aged about 59 years, Cer. Juror Lecturer in Medical Lab Technic man, Governrrusnt dunier -lege, Kalyandurgam, Ansnihapurt strict, n 2 oneah 5 : a Cve THT \ Petitioners of om riur, tina, sm Velaus Ings, ¢ 3 ule Finance Deparment, Sec school Education, Sk of. DuStric Respondents Hq roa) Roe) Px Be SMCes 3 g tin th thai ertior wore y t ty WW e r : re Of ~* > 3 3 a & Fo koe OF GPRS $ ym of Service pot & axndiuding the Fart Time Junior Lecturers (VocationalyPettioners for requiarization and alse the G.O.AMis.No.714, Finance Department, dated 21.10.2023 so fer as in not extend ing the benefit of regularization in reepect of contract Jumior Le cures ely and in denying the regularization ta the Pettioners who are Part Time Junior Lecturers (vocational) as Hregal, impraper, unhust, sent rational and violation of Articles 14 & 16 of the Constitution of india and further diract ihe Respondanis No.7 fo & in reguiarize the services of the Pari Tire Junior Lecturers prior to the Junior Lecturers appcinted on coniract basis with all consequential benefits Including pay scales, Seniority and other emoluments ate, iS NO: 2 OF 2023 Petition under Secfion 184 CPC is fled nrayingg that im the mircurnstances stated in the affidavit fled in support of the wrif petition, the High Court may be pleased fo oirect the Respondents No.l to & t requiarize the services of he Pettones as Fart Time dunior Lecturer (Voostional as was dona in case of regularizati ion of the contract leachers, forthwith, pending disposal of the Writ Petition No. SQA87 af S625, on the JA NO: 3 OF 2023 * ireumstances stated in the affidavit fled In suoport of the wrif pelifion, the righ Court may be pleased to "res he Respondents Noli to 6 net to An up the regular vacancies In whichithe Petitioners are working as Par-Time Lecturers for the last more thar 730 years, forthwih, pending disposal of the Wirt Petition No. 30097 of 2023, on: fhe file of the High Court, The petiien coming on for hearing, upon perusing the Pelltian and the affidavit fled in sunpert thereeaf and the order of the Bios Gout, dated Py eres, teed ree. bet moot oer a a - A ts > non teh wer NS r : g Za 33 ye & a ke $84 at as oS hen cs Po cae set Cee ieee at vin, ot eo van eco Macest rd £5 vey a 4 % . rsh} s ood re reed Ue ae 7 "e% ws yor £83 ei athe @ . . ans a se ano a ee ans ee 7) Bon ea Fs aed " oo EE wm fe ee 4 By, 13% - 'ts {8 wee " em a ifs 7 tae ae , FR bed % on ue ff TG me owe ' mm ", ten 4 oe $ is 26°4 git oe ; me , 65 m te Px ae oe ng OD eC yO ist ey oe EG "Eile a 1 me OY ann + ee i "3 Of ara a be week Geet wd ¥ a fm * a Jot mG " op % cn i oo Og O be. a Ro ag wm «2 % me G ED Si im ~ a mF A OD a an oe : 6 2 & an a oy 4 os md G opm ie Sow 1, A * * 3 wets < mF gg i f oh pe th & beam & & & & i © oS Se EY ook ag, pe e re, Epo i me OM oe 4 we a on Ba wo MS ae a ar fo [os ae 2 fa ee be "on teen es A, , ess id my OG See - ia - 4 . : te he ans a an & ao %2 ce roe we eed 0 yes een us eee ue Fs 2 way - water: fami Me, Sy "egee, wi be he % i a pace bd ve a ; Cd yen 4 wd ft Fd aoe f '¢ a PA oe % wee Gee rove % £33 a ae sn . 'alors o 6 --- " Cn or eee ae es 4 'en, nt ge FR we, Ee _e® es 6G y - fe ve ws etd fe aes we Nhe pen, wer Ages eens Pan' ome, oh om) 6 CM AF bebee ge eo vod ea 6G rn ¢ Pes a ee Sooo fps th et bate pan ape ia a wor wes Ut ot é i Sl ggg OF : wee ee en: ae feet foee bbe oue rad oa po. rah . oe oo rr ae, we St poe ae oan v rG oe . ee yee Se ees a " oa £ Pe os wie EE hod Ce gi a it. ry = gn PA - "sy ie - Met (i a ee i. wd babes ee ae Se wore ELE Oo 5 cy eh ORE = Bo. wD Ao 8 F . 3 Ge 2 gf 3 ar Oi £5 ge os a7 nes: as a 'ee 4 . nie esos Ce foow 3 «gece 4 " reed bf ad bv sede, EG rat "3 a tee "go got, & ee wm ty Oe ES ra ae ke ie 1 be ng hee xe $% a sea Sn wh ft co xe é 6 pone £3 si *s is Lene as oe ME kd on oul tye noe a ag bee, Bie a 1 € & DS wy Bw & i fh See EER sa yg, hanes , wie oe me reten é Me. : w we) Chey " ge OB ae Oo ie a ams of - S » ft Be ge we AM " £ bo es oo BF aot om ; Pn viet Be eee rs we Soh ok f Pon £4 / ope antsy) ry Nn % % th, fe "a 2 6% 2A aon « 8 € 2 29 8 eR f & we 63 OR wn Ba Bw @ ge og £ B 2 € EE oo -@ £ E oy 63 fo 3S Fo gw 3 2 & 2B BE a en a) A fk fed gE ee . & BB w i UW &® © Bm 3 en: are So S| a one a one te 1) EE Re 5 a EA isn ee Wt mn ap hy f i , aD *, ty ; ' ' ios %., CO ge we on 2 non ras or en Be oe are £ & m © wey rn i. a e ° ws 4 See %* @&= & © 2m &@ " BE be fo Kh ad tp gs OE ee a ' we ps A a es So Be og ee od &s aime a Sl " Patiianars AND . 7. The State of Andhra. Pr sdesh, Rep by Chief Secretary fo 2. The State of Andhra Pradesh, Rep by iis Secretary to Government, Legal and Legislative Affairs and Justice, Law Depariment, Secretariat Bulldings, Velagapud!, Amaravethi, Guntur District. Andhra Pradesh. 7 3. The State of Andhra Pradesh, Rep by its Princizal Secretary, Depariment of (F & PP}; nance and Planning, Secretariat Buildings, Velagapudi, Respondents Patition under Article 226 of. the Canstitution of | ig fled praying that in the circurmefances stated in the affidavit fled therewith, the High Gour may be pleased to issue @ wril, order or direction more particularly one in the nature of WRIT OF MANDAMUS Declaring the Section 3 of Chapter] of Andhra Pradesh Reguiarisation of services of Contract mrnployees Act, 2023 (Act 30 of 2023), Dated. 20.10.2023, is Null and Vaid, Wtra vires, Unconstitutional, without Legisigiive competence and violative of Aries 14, 16, 27 of Constitution of India and Set a aside the same and also declare the G.O.Ms Noii4; Dated. 21.10.2023 issued by the 3° respondent is Hleaal, artiirary and set a side the same and Consequently direct the respondents not to requiarize the services of the contract employees pursuant to the above Act 30 of 2023 and G.O.Ms Ne. V4, Rated 27.10 2023. IANO: 2 OF 2025 HYCUMSlaNces Stated | in the affidavit fled in suppart of {he writ petition, the ree] a "eee "7%, "yen, s » a , rs ae me Boop py Sh se me oo ke te Ee $3 0G oe oe Be a an ne 5 me. 23 mer Go S&B. pr a nn aa BOR a te By ah. ex LB ped Ct hie £3 met NG tA teow od on Sty, we Sipe < ee Boge ep os be the wa Ko % ve tet £% on rion i an trees cd us Tos, 0S a j an ene me ns ; bee ' od £ eed us> 0% ee OD Oo i th ch wT G op 'a #8 a j 's oe ~ heed > " % af " * axe % 5 fg Coe om 8 oa 2 a Pan hod xe rea) Th yen NS oe 7 ieee ra Ta Sona oS Se a2 $e est rae. " ie CS wo OY & ae al oe & Su ee ge OG be xe * ee wm oe eed pc nS nr: a > ann oe ", we rr i ed ~ oe Se URS ce wi we a a Pn ot Sao ned ° f " ve oD ah, bee wae te bore aoe es ben. we is fre, <i oe. "eg * rae) i a is vheed we 0% teeee. 1S an 4 ageee Y & 7 a rn rn haben. rr tage mM eA hs : <f ap SD A fh 4 ve Rete Bd mr 5 % o ad ie Capes sks - arn nr Ae os Oe ae shoe en + a fis 38 eo oc ae) £ oe ra steed = 13 ren "Cae on ee) i Le Me ge Seve foe ee Le OB tl eh eR ES oe nn?) Eg ; al a, oA SE Ba tr wane nh roy "ey iS os roe rae doce ro & : . on ih we fe ws Sa uit a ¢ vent or if te 5 4 gett iad sane oe vooe U ae Ga gD cA rr es ee ee : re aa 4 a i a a a a O & & Oo Oo 2 & 0 * % S 8g 8 Be 62 2F €ie¢8¢9 82g" @ QE a8 8 @ " &B Fae nue " "ES 'ape ih ws 63 eae ed wen BB so DO hee a ns an as © nC) 7 a % ~ oe: wi ry me . £4 Be Le) the BG 7 bee. BM ea. 4 wd oe 4 EN fo 6 rn rr a ec iy tm ge OG tm tn ms oS o ae 4 & a a a or a Ot aod RE OE ft Aras Ss 0 ea aia LO om BG EO te vf o we. % ie ope Tan £ , a : G " i i a fee tone Cio, 2 ow CF CR me * "2 a i ~ & GG i £681 a, [i mcd a or, ' - ae mn oS ae Sis "4 45 ced 5 oan + nad rr Cs fee ad oS f° oe tome Rd oo & 2 @ S&C oa tA nr orn on foe £7 ge gt eo aes ga" iN tS fens me OR 8 wee an a a pene Sy << nn © rs a a owe th. ye ES oa 3 DB. - @B % fk EME Ce Pag oe Bt few ne be ey Set na eg nA eg Fy moo" o~ ve ig ie on te ~ fe £3 Co : a wot ee oe tog me om BK 6 ER RR o« OG wsi * 8 °. & & FB & & ad a Pee oc ns a 9 'ii @ wm 4 gsm <a Sy Re 6. pty ai - he : "a" i eel Sm ace ES SE Sc ge RG i 5 a Soe fom s Irvo 2 & Gon 2s 5 O95 O fe F&F Ba raeeed fe, Rh gees ay pene i oe 4 ' os oJ wy mo & OF OR ke Oe Re ma =f 3 . & &£G GS 6 Be a) @ » ao N g Sar} UN M nh, BAK ; nment Fe x 3: iS 2. ¥ Manyam D } QT z "ey ° t r, 3 3 re) & Pola Venkata Goo Krishna, S4o Late Ohine Satyanarayana, Aged about SY years, Cec. Junior Lecturer, Government Junior College, Baliipeta, Parvathinuram Manyam District ox Naripireda: L. T Murali Manohar, S/o K. Rama Rao, Aged about a3 years, Oco. Junior Lecturer, C.KM Government Junior Gols Bde, Nellirarie, Vigianagaram District a é. Pali Ohananiaya Naidu, Sfo Sreeramulu, Aged about 58 years, Occ. Virianagaram Distrie H &. Kale Govinda Rao, S'o K. Ramu Naidu, Aged about SY years, Gee. Juric Lecturer, Government Junior College, Srungavarapukota, Visisnagaram District | %. &.Y Sanyesal Rao, S/o Late.s 2. Narayanapoala Naidu, Aged about 58 years, Osco. Junior Lecturer, Government Junior College, Gajlapathinagaram, falapagaram District WG MUS S. Varma, S/o Banga ar Rai, Aged about 85 years, Occ. Junior Lecturer, Government dunier College, Paderu, Allur Stherama Raju District ne B. HR. V Sambrajyarn, Sfo B. Same! John, Aged about 9) years, Occ. Junior Lecturer, Government Junior College (8), Kadir, te. Surikara Venkata Ramana, S/o S. Appala Naidu, Aged about oo years, Oce. Senior _ instructor, Government Junior College, Gajanathinageram, Viglanagaram District 13, M. Siva Sankara Reddy, Sfo &. Rama Krishna Reddy, Agad about S3 years, Gee, Senier instructor, Government Junior Coll HES, Atrmakuru, Narrival Distric Fatitionars AND i 3 " o ont, i, aie an oe. ee as om ie ee wh NA 7% 53 on Bar bon Seen £4 is a "ren as oh %, ey i etone wee - ee Ct %% a oe ah oye rs i aS se eae ie A bee sy OG ~ we ee ae m% @ oy fe Bm oO - S f sonon ior ood Saad es oor w 7 thee i pene ; £5 ie ead = open. " % he me, eyes bon "hore, om watee pe "Ee es ; yo Sdn ". ie x te ten g tt wet £3 ead fy veeee boon wn ES @ Ps es - . fa as + he ne £3 Lot coe wee, a pee Le pa he a i C Gt oo 3 pote 23 oa oe oe res, ed "enn, o% ors on He 4% on pot ak Samo aS Fe me et dd ao t mY oo re 5 pooes 4 43 , 3 oe % ioe] e660 rad ren 7 aS tobeee 'eet $i At ae nae "LY 34 oe gr EO g r% ee es gon z ah ower roee we deed wwe Paisen Pe ey "ps. pew 5 al % Meet " panne gn Wet ve 75 nee? can oor aaa ry g Ly *%, wh eats Lett 7 a a ¢ hoe eed heden oP 43) A+ he we % ae fo th rah x prans oe tft ms tok usp vapor Oe " 4 age as Seco ad od aoe th Sen 6 2 ee oo " ay bee ¥ % ocd Loe owen. re x ere " » é ben we % A tuk ES ; ved £05, prod Eo shot the Po ae ny SS. ay, yee on a on a 6 ; ad ne we OB ee . agers ROOD pa Soe gt wa ioe ee a & # 2 8 we te 3 Seve oc ver oe bd ao the ty; inal tis 97 ot a tt C4. wren, ns ceeee tee . ed, a oa . oe} . va ae ea ei : So oad Ms ue TS taghe Ord Pres oy ru . say a cdl on & raed 'news gt poss aw a A then peed a er "sep, ben a ee a 6 pe RE ies gn ce ie: oars rae wo Rs on ot FG ee YB a @ & mw 2 GS & ze 5 £ te 'oe rRewe k3 shed ore. aa ib ca rot orm, ay 4 Whee es MS ww a owe. th a ¢ , i 4 a 4 oo, , & 6 @ a So . & 6 Fg gw Be be 2 3 0 Go 8? LP ann A 8 Se 1 & 5 an Bed ts $4 $v ah or a £5 rt go Sh rn nce ra fooe it Seed teed tA "4 My wet 4 toed tf Po ad an ya 4 seeet id 14, an per) bs Ae a om fe py "* re ye con 3 ein @ on on i "se ke be 7% ti few ye res , ' ¢ cS ge ke f i Lhe ao 7 feed 3 4 % % es e4 ond Pad Le vane og "3 co "ed an fon am F bo gh A A ar % 3 ow & Be fea Rene nf Sone shoe ibd wo es me & vei tee o oa @ & < ot op ee = fb RY "gy , 'an vied ee 3 OS fseeed eh 02 "ss " me Ws " gen asd . 7 Ett ory egy a> Ci & "3 ME OG a 14% aed is pee ee ( re a and % . tS fon 4 pone % ne 27 € & & < C34 we 3 ngree i reece shoob 3 ; so hd tb % conseqduenty direct the Responders No. 7 fo 8 to regularize the services MW the Peticnere who ere working as Part Time Junior Lecturers Vooational, Senior Instructors prior to the Junier Lecturers aponinted on contract basis with alfc onsequerti benelhiis induding pay scales Seniority ang other eroluments iA NOo 7 OF 2023 High Gourt may be pleased to direct the Respondents No 1 to 6 not fo fi p the regular vacancies in which the Pelloners are working as Fart Time Junior Lecturers Vocational and Senfor Instructors in their respective colleges, pending disposal of the Writ Petitinn Ne. S3038 of 2023, on the iA NO: 2 OF 2025 Fettion under Section 157 CPC is filed praying that in the crcumstances stated in the affidevil fled in suppert of the writ petition, the High Court may be pleased to stay of all further proceedings in pursuance of Act 20 of 2023 and G.C-Ms.No.i14 Finance Department, dated 27.10.2022 including regularization of Contract Junior Lecturers, pending disposal of the Writ Peliilon No.$S036 of 2023, on the fie of the High The petition coming on for hearing, upon perusing the Feltion and the affidavil fled in si ee thereof and the order of the High Court order 2025 & 29.04.2086 made ner ain and upc hearing the arguments of ai Tadd Nageswara Ra Advocate for the Petitioners, Governmerdt Ss NY r pr VA RS oy we ¢ f aA $: hee fet She at ot? is oe oe - a B&F Ch Es "3 rn wh Es aoe mn oe OE 5 ts ie a a rd wee £3 . Piel wry ¢ veg " ven Ev af, oo he - % ata 485 Lane oe w pe. Trew ye: ' fad 0 vo LL : A Ot at gn it * ue ie Boe rsh] ad "y 7 Soe 'hee Ch & ee ae Fed ae ' : ae a Se, Bw YE a BE gm im BB ee og ee mo fe "yw ae Da EE es tp ne eB $ % C% oe, Teens ft "> Ke tie or oc athe vote vies. tae fe $63 oUt d ee if OO shone Fy % 3 " , LG Fi alla ve a 90 re Doce ¢ 4% G cy rome on 0) ity . frm, ve "., ay <E ty fen, tf 2 "4 H Py Sas rie rt m ry ed thon a) & Pa reg, need ree ek, a , fet 8 ' a a wry a yy a - ' 2 usA a * if, oe wit . o on i. ee i bee, 6 © af on om . to & 5 CD pp Se op el el mee a e 4 Pe Mh, SM eg ee, Be en wb ee wie +f eee " ety o %. ras" a foee tf% Be we ft, nea te a one i Fe G3 ge, a en % 4, SASS wt " pa e Pa ad wf eae o od $53 ahd os Ke Ad on gn 3 we See rn; mn oo 63 on " % fh AG pk te ag RE ER RD ww on enone a rea) te tage ED a oS MX % Le eo ben ok en, votes o% oe ae. we ee ¢ is rs ae 2 Kee % aug r, eB Nes OB: op & an cd bell PME; a ee a ae . Oy fe Ue é ie oe a an; a rr 7 eh : BP wy 2 st em oapen Seee 3 O84 - Gh there of as at a ip ve ss: f 0) ies 7 oy es bao ie) we am Ph ¢ a ~ we 4 ie gn fad WS y Saw et 'teed fan, o oS Os te a9) " $eoe the Ot bere bre ae od oo. sa 2H ven pe ' oo re oF 5 : " ¢ . a € oe be " te Rm wh te acd re 4 ms z ; 4 Oe we <, Ae oO" go@ & & @€@ & 2 G@ Bx Fa ? 'he, ny ids - % tee oot ss " bebes "o> oe 2 . Pied ras Ch bed 2% Ny % re me iby 'we " ress "a " 3 " Se oe * B se x fon mg oe Gy te 'son on ZS s ; 4 ee yoo ae ka is) . 3 Ka ra} thee? xe a G EF eB ee oy % 8&2 & BG = & RB BS ' fo on fe , 23 Ce be Om 2 BR BR eR hh RW Oe La eee 2 roe ? "LS an nen Sone ke a wr ma ae yet roe. 15 ae, en 2 Fs6e Seen. Pind wdeoe 4 ea as ocd +/ GP Ban oO is mm ae bn ao oon S 4% "Pe CRO gS "GS Se Fy ve OU ee ~ 4h : ay Boon, Nees oe aH A ene th Sow 'ood ise eens 5 bon a: ae rr) wor? 'ns me eae ie Senne 4 & IG re BP fo: Eeluce Setweean 2 A a S ? ~ 4 i the uy t Hy Z ~ % 3 nat ee YQ art UH ' ~ VARY Sale ~~ eh : ww saraar & g = 8. Drlinimad: Satish RUMar, S/o. U.Narasinna Rao, Age 48 years, Working as Assistant Proi FResor, CSE. Depariment, Achar ya Nagariuna University, Nag 3a juna Nagar, Sunfur-S22510 Pp "Yuganohar Reddy . Bie. P. Satyar arayana, Age 37 years, Working as Assistant Professor, CSE. Department, Acharya Nagariuna University, Nagariune Nagar, Guntur-S22510 as Assistant Frofessor, E.C.E. Department, Acharya Nagariuna University, Nagarjuna Nagar, Guntur-S22510 VW, OrAkhile Jhon Daviurl, Wo. D.Samusl Joon, Age 398 years, Working as Assistant Professor, E.C.E. Department, Acharya Nagariuna Univeralty, | Nagarjuna Nagar, Gunteae25 70 12, DP Ohana Lakshrri, "ywe.P.Mema Sundara Rao, Age 44 years, Working as Assistant Professar, ECE. Department, Acharya Nagarjuna University, Nagarjuna Nagar, Guntur-522510 13. Orch. Dima Sankar, WioCh.V.S.9.Prasad, Age 35 years, Working as Assistant Frofessor, E.C.E. Department, Acharya Nagarjuna University, Nagaduna Nagar, Guntur-22916 V4. Dr.o.Naga Kishore, W/o. Bhavanam Anjaneya Reddy, Age a? years, Working as Assistant Professor, EGLE. Depariment, Acharya Nagariuna University, Nagariuna Nagar, Guntue-S22510 1S, Dek Lakshmi Bhavan, Wo. K Babu _ » B98 3? years, Nagarjuna University, Nagariuna Nagar, Guntur-S22510 16. Drk.S Rajasekhar, SYo. K.Gandhi, . Age 40 years, Working as Asastant Frofessor, ECE, Depaerivrent, - Agharya NSQa une University, Nagariuna Nagar, Guntur-Sos810 - oye et > rin on baa 7 . . Fg te eer ny e 455 ee tt £54, 2 a a , . y ; rest ve ays and + ane, og el "CS £ £ 4 Ard fens rae fone eee wn, iG Pia ns) we anes wey tad oe fay ws Fey Cee 'sn wo te Be Elon me ee OF se a A get Af ' oe ge ar a a Bt - F on 'ond f or oy oe a 4 ie wz. "3 ao) wn RG as verbo * "x ee % C en Seat bron res he, ra ageee a fed g. were, " A wed hs r% ys is3 wh ay o at wo gf Be tt en me © cg ~ "foe Pe Bt a5 ro ° eo "ed a S&S eo & a Le Bs a ow rE BH oy = B m @ , Pe & fem ee oe, 3. mo Re iD a © ac oA Se x ed spt a od pd a oh Cs, vgeed £3 " uw re taae a ae eS ame i ea mg nw OB f he Oh oo om oy) Foe wel + ee, is Ms ¢ Beg as. OS iy ff ne: : Sey 2 oh tM Ae mw GF MP ts se pe ES te Ry & 8 wm & & a : i mn a Soe rat 4 ¢ : ', * ~ % £) ty ms» ae 7 ar a oe ns Be f£ . Ga oF net n, ne , Sy a a ws £ wt roy OG "3 aed " aed a Whee ee Sod % od Boer ot Pe nome in he we aE a psd "me am " tr ® $ ead rs 1G Se. th3 £ bse the res, oo on oe ee ALE a ieee 5 pied ,a oe a hh Save wh ad cS Pa bee Fea4 43 oa fl % VG % ben oe a "% ; y oe a. 7 en rob y a £ if po is be Bs m & on SS re a ne eo Be ee fe" co GW he ty ME CH aS saa rn a we bee ue oe ha ited yi hove ne 1h 4 { a tee, ree, gore amy Sow, ye oe " 4 tee BS Le 1 Son eg S ; nee fone pe Fad A. ; ¢ * Mabe ra) o tf 6a es oo Fa at loos Sore eg ie om 2 2 SG Og a od ies Pid & 8 € . G we g es see : : wen we ae an b,, ; om ea segs " a wre ~ ee Ee Le © " a a: eed G aS 1G te oa 5 e "sath G & Cy oe eet he fee ss oe 0% sy _ . een rts] 8 > en gore. ¢ * "s ae wt en oom, " been ret _ ae fe fe ME rs a ft, ot Ge, ve 5 OF te Pe ane "y . SBA Pe . Need YY rey] wt be . Cy ¢ rm Sg ae Fea ie 6% : eee go rr, ae Ses. rs aioe or we "Sy gen ay as ae Wien, " ut ras . ae SO Toews. Co 63 ¢ con gee at ay OEE ify oS . or mec) tad Ca nC te ch. "ey me % Ad ra rr gn co i " eee oS , yA we eet A bas or we oe ~ ' " eae a eect wage ees fet hee ley aed hy 5654 wea 53) % feo ws Fc no a Aaa 39) G ee oe . ily a me a "se o% tae ite ab {3 74) worn bow a Seed os L's sheet need hale 'ro, , a ? Oe ? uA "ery ee BB LF ed ~ SS ee , ¥. eo wok fis Pag ms Ee re fe yee nope £ ™ gc er ee] steed ee 4 fad Z, ay a howe tye Seve Ay ee ns 0 oR Am i A a we ie a wie OE ea fo] a tee ge ELD owe 'ero a ay ne in tot o g ior} A) rs ers x me te ae ee * - as 5 i art?) ' ~ ty p t é ug ne ae 'es z swe Ps son ; as ree G Lo & o3 os ry fk a 4 gy 3 -- @ PB hse @ en + ieee " z : on ts 2 , Paa EF Sede £3 ? me , Gh ow om pe i BM ee Be ie OE we ch 5 & £ Bm Bs ie weet wet A Le a L. se 2 ot wk ED i Ls cas a cae " ue Se eh, e% Ae one a ce EME net 4 $f So hee re See ed fi as town, iw Fr ia Pad Aber i644 S 8} oO Doe &€ so 6 eA "i ££ & OY! ee ey a pa f re be CE Ee ben LS eben. £35 * oe yen Be "ng tl, Fae aon Sees ct ge? - a Me ER he oe Seow 3 we aoe S By wd rok Y aed S sed m5 m ch = Z a 6. . ont . vhs . wee wr es Kd a oo ee oY xe <p ie 5 agence os oe ook dg wed ig aS Fd : Pe mtg t r Su £ " ax x" : g Nae ; g Hy g ity, Nagariun 3 ae Le 3 FUR y x 3 ng 3 2 ? : 2a NM Sreedevi, Vso. KJaynal, Age 44 years, Working as Assistant Professor, Mechanical Denartrnent, Acharya Nagaruna University, Nagarjuna Nagar, Gaurfur-622570 Zi. Or RViaya Prakash, Sic. R.Papa Rao, Age 36 years, Working as Assistant Professar, Mechanical Department, Acharya Nagarjuna University, Nagariuna Nagar, Guntu-S22510 ee, Or7 Suseela, Wo. T.krishmna Mohan Das, Age 42 years 3S Working as Assistant Professor, Mechanical Depariment, Achary Nagarjuna University, Nagatuna Nagar, Guntur-822510 os 29. OT V.Pradsep Kumar, S/o. Lakshral Narasimha Rao, Age 5 years, Working as Assisiant Professor, Schence and Humanities Mathematics) Deparment, Acharya Nagaruna University, Nagarjuns Nagas | Gurtur-Seesto 30. Dr A JV Radhika, S/o. A.Rama Rao, Age 47 years, Working as Asgisiant Professer, Science and Humanities (Mathematics) Department, Acharya Nagarjuna University, Nagarjuna Nacar, Guntur-S2Z510 . 34, Dr MoRamya Prasanthi, Wo. M Satyanarayana, Age SS years, Working as Assistant -Professer, Sclence anc Numanities nem t Deparinent Acharya Nagariuna University, Nagaruna esate 33. Dr Suneetha, Win Y Sambasiva Rao, Age 414 Pee eete ye pe) @ Working as Assistant Professor, Selence and Humanities (English) Department, Acharya Nagarluna University, Nagarluna Nagar fr: ' AAG Gsuntur-Se2519 tot SQ. OrD Sumaiatha, Wis D. Rabi, Age 42 years, Working as Assistant Profeasor, Science and Humanities (English) Department, Acharya Nagaruna University, Naganuna Nagar, Guntur-S22570 x 3 a oe one Whews we ih - 4 hen ; ney Ngee, os _ eee. a 3 ke be 3 ss a et or ie: e aa is om or ; ee A Been a . en" hey mH pn, an ca a ti 8 ee eee ti Oe) fee ra a ie) < fe ce Om mp Oe ie et n, we pooee ae oo ra 3 " Ke €%3 " . *% . bane baad re Fa id peed shee we ie ry vee, us ie "ted on eh oon 63 aM a oe We BG wi neo i ns tee A rn aes is ~~ we eo © 2 wm mgm # a mt @ fmt ® "5 "& a iA fh " om a 3 "eS os ry * a GB 7 "KE im as [aaa S.A me Loot = - - : % an wor bed is anes, meee * wee dow os were ae hn a Ske ee SE a re m3 $4 rie ro £4 oe 1% Z oa - he . 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" lech = eres wd even weeee 3 ones en % Es MS 2 8 ow, GF ey} "~ a A "3 4 3 > a A ote yO fase as '3 bow ~~ 5G bone son on ed » te oe a nr Oe 3 am pe a) dow on fA "ere eh Et ry Aan a cs © oe 2 mn i: a a an Ce Oe SO em at bee Ly oe iy 5000s fe ws & aed ke cond . weed hve * y Sow hk? a SE eK ea OER 2 & % 4 GO i £% ae y % ms" i nn a ne a og a "per 5 Meee . as ve eeed & stn bene er S83 ae ie ce fntp a . Y J Hoon ' mS fo. y; & ae th us OE 8 4 G ¥ af & 4 2 ~ a \ Pre harm ~ iS a eS YEAaTS " re fr, gh 3 re) w ey % ies y > wv Fi OD Se ne Ba NE ' Aye xo Per oe ae ro rae pout os LS © & x fant Pr ssis S 2 H ~ Act . Dawakar Kanata Raju Age 3? A? Kanakaraju Vilaya Kis! Mharmaceutical Scienass Ac harya Nagariuna University, Nagarjuna Nagar, Guntur-h22510 43. OrDusrinivasa Rao, Sic. D.Sambasiva Rao, Age 44 years, Working as Assistant Professor, ANU College of Sciences {Biotechnology}, Acharya Nagarjuna University, Nagarjuna Nagar, Countur-522570 Aq. N.Visya Sree, Wiso. nN. Jeeva Ratnam, Age 41 years, Working as Assistant Professor, ANU Collage of Sciences (Biolechnsiogy), Acharya Nagarjuna Uni ersity, Nagariuna Nagar, Guntur-d22570 $3, Deo iar, S/o. Chench aiah, Age 43 years, Working as Assistant Professcr, ANU "Col ege of Science (Nanotechnology), Acharya Nagarjuna University, Nagarjuna Nagar, Guntur-822810 46, DrSyam Sunder Majety, S/o Sambasiva Rao, Age 29 years, Working as Assistant Professer, ANU College of Sciences (Nanotechnology), Acharya 'Nagarjuna University, Nagarjuna Nagar, Guntur-S22570 " oe ay, Dr Basavaiah Chandu, Sic. Nagabhushanam, Age 40 years, ees Working as Assistant Professor, ANU College of Sciences ane'se nneiesy) Acharya Nagaruna Universily, Nagarjuna Nagar, 4S. Drv.Amarendra Babu, S/o.VVitlal Rao, Age 46 years, Working ae Assistant Professor, ANU Callege of Sciences (Mathematics), Acharya Nagarluna University, Nagariuna Nagar, Surfur-Se2510 49. DrRatna Kishore Namburu, Sfo.Prabhakar Rao, Ags 42 years, Working as Assistant Professar, Department of Commeros am) Busmess Acdrrinistration Acharya Nagarjuna University, Nagafuria Nagar, Guntur-522510 &Q. ir. Prasanna Kumar, Sfo. N. Kishore, Age 42 years, Working Nagariuna University "Nagatie una Nagar, Guntur-5s2570 | Petitioners . AND 1. The State of Andhra Pradesh, rep. by ffs Principal Secretary to Goverment Higher Education GUE} Dest. AP Secretariat, 2. The Acharya Nagariuna University, Rep. by Hs Reolstrar, Nagariuna Nagar Guniur 3. The Siete of Andhra Pradesh, rep. by is Principal Secretary to Government Finances, a" Manning and Policy} Dept, fn 2 oN Respondents thai in te ciraumistances stated in the afidavil fled therewith, the High Court may be pleased to issue a Writ, Order or direction rnore in the nature W Mandamus declaring Sub Section G)}) of Section 3 of The Andhra {Act SO af 2023) published in the Gazette on 30. 10.2083 and Parad of %.0.Ms.No.di4 Finance (HRJ, & Sanmng and Policy) Dept dh20 10 2023 parmiliing requiarization of contractual ernployees working as on 2.6.2014 in Government Departments and not extending the sald oenefit of ecuietates of contractual employs eas working in the Uriversiias ike the SB hy : a x ciferently and not treating their appointments as substantive in nature inscite of subjecting them to selection grooges before duly conatituted: selection committees as Niegal, arbite 'ary, discriminatory and in violation of Articles 14, 18, 21 and SQA) of Consti tution of India and consequently declare thet the pelitioners are entitie d for requiarization of their services either treating ther on par with confactial employees working in Government depariments or an the "basis of thelr appointments made on substantive basis with all consequential attendant benefits In the Interest of justice, lA NO: TOF 2023 Petition under Aricle 226 of the Constitution of India is Aled praying that in the circumstences stated. in the affidavit Hed therewith, the High Court may be pleased fo issue Interim D Oirection directing the Respondents io continue the services of the pattioners i 7 the faculties in which they are working under the resnorick ents, pending disposal of the above W.P.No.38224 of 2023, on the file of the High Court. [A NO: 2 OF 26023 oe Petition under Section 151 CPC ie filed praying that in aroumstances stated in the affidavit fled in sunport of the writ petition, the High Court may be pisased to issue interim Direction dire ecting the Respondents not to finalise the recruitmenis fo the extent of the posifians of the petifioners notified in Recrui tment Notification di 31.0. 2023. nanding eposal of the W.LS_No 35234 of 2028, on the fle of the High Court, The petition corning on for rhearing, UPON perusing ime Petiion anc ihe affidavil filed in support thereof and the arder of the High Court, dated O8.OF 20284, 12.02 2084 23.02. 2024, 2 2e OS. 2028, 18.04. 2084 OF 05.90 OG.O7 2084, SC.OF 2024 10.09.9084 47.03. 2U8S, 27.04. 2085, 25.06 2085, SU OF 2028, | VEO8.2025, 18.09 2025, 16.10.2025, 13.11.8088, 14.12.2095 tH SA my Oe CO Cy he 4 CY wo ms < a : eon oon xg as mt x - ' meee Se 6% 5 ac ame 2 i Se ce Ee ep toot . 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Pi 4 me? aa' i 0% cece ed cam : res] tt ad eee ce gk ©) - £3 OG if . & oe rc aS ed C fee ete ? ee Seem noon 'e tne aye A £ ' as i" 3 howe Bo f Fae i 8 © £2 BO fet a eo & & ~ teat oge howe seg gee Baw ge ee en a nego x se {7 ms senna: x c+e) tere od a] feeeed "ag, fy poet . bene ts het oh oh ap MG "Hog a US GS & & oH EF 8 Ee Sr ae ae) a Pv ag Se 'ugh = ane noe th Gd ™ 65 er a Sat a a 32% fh freee ww we 'on wy heen oe 3 aay at bee oh. ie th. Sete ed ie , sapoee mt va seek Ly very .. te 4 ae % 4 ea 4 tka ois fe, ie mo © Se 2 g. Pushadgpuvarl Street, Gehind-Raiesh Theatre, 10th Ward, Repalls, M.Lucy Sakunda, Wo Madhu Babu, aged about S54 years, Occ. Jumor Lecturer in Sericulture, Ryo Flat Noidd, Amrutha Sai Apariment, Teachers Colony, Padili Road, Darsi, Prakasam District. Poithaners AND he State af Andhra Pradesh, Rep. by iis Pri, Secretary, Finance am] Planning, Secretariat Buildings, Yelagapuci, Amaravat, Guntur DuStrict. | The State of Anchra Pradesh. Rep. by ifs Pri. Secretary to the Govt, echool Education, Secretariat Buildings, Velagapudi, Amaravall, Countur UNetrict, The Commissionar of intermediate Education, Andhra Pradesh, The Risgional Joint Director, intermediate Education, Guntur. The rine Govt. Junior, Collage, Repalle, Guntur Oistrict, Now Magatia Distric He Principal, Gaye. Vooational Junior College, Guntur, Gunfur Chstrict The Frincipal, Gavernment Junior College (Girls), Chirala, Prakasam District, now Rapatia Distric ch. The Principal, SRR and EVR Govi. Junior College, Vieyawada Krishna District, Now NTR District. The Principal, Gevi. Junior Uollege, Vinukonda, Guntur District, Now Painadau District The Principal, Govt. Junior College, Sattenapalll, Guntur isiiict, Now Painacdu Disinad, The Principal, Govt. 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"er a an Ke £ _ oy ans oe 2 re 2 ee ees a x up the regular vacancies in which the Petitioners are working as Part Time Lecturers for the last more than SO years, forthwith, pending disposal of x WER_No S3372 of 2023, on the fle of the High Court. The pelition coming on for 'hearing, upon perusing the Pefition anc tha affidavit filed in support theredf-and the order of the High Court, dated 09.07 2024, 30.07 2024, 10.09.2024, TP O03. 2085, 27.04.2025, 23.08.2025, 21.07 2025, 18.08.2025, 18.09.2025, 16.16.2025, 13.14.2085, 11.12.2025 & 28.01.2025 made hersin upon hearing the arguments of SRLA RAJENDRA BABU Advocate for the Petitioners, GP for Services | for Respandant No.1 and GP for Services If for Respondent Nos. to 4: WRIT PETITION NO: 508 OF 2024 Between: : i. Shaik NB Khesin Vali, S/o, Shaik subhan, Aged aboul. 34 years, Ooo Un Employee, Rfo D. No. 7-2-237/127, Deena Devi Colony, 3nd Lane, Vasantherayapuram Water Tank, Guntur, Guntur District, Andra Fradesh-S522002. . é2. Gokavaisa Chiranieevi, Sfo GokavalsaRaminaidu, Aged about 24 years, OcoUin Employee, Rio D. No. 1-1S7/A. BC Colony, Folaki Village, Polaki Mandal, Srikakulam, Srikakulam Oistrici, Andhra Sas Selagam Rajiesh, S/o Belagam Ramesh Sabu, Aged about 29 years, GaaUn Employee, Rfo D. No. 847, Venukotavarl Street, Parvathipuram, Vizayanagaram. District, Andhra Pradesh-5 35501. © .Narasimhulu, S/o C Chirinaanianeyulu , Aged about 34 years, Osolin miniployee, Rio D. No.g-58, Bornmeparthi Vilage, Raptadu Mandal, Arianthapuram ONetrict, Andhra Pradesh-SiS7 29. Yarabati Sarath Kurnar, S'o. Ravanayya, Aged aboul 23 years, RY "3 » PP Shiianers Y. The State of Andhra Pradesh, Rep by nief Seorsiary to Government of Andhra Pradesh, Secretariat Buildings ,Velagapuci, Ameravathi, Guntur Cnstris. ; "Andhra Pradesh. 2. The State of Andhra Pradesh, Rep by ifs Secretary to Government, Legal and Leqisisive and Jusfice, Law Depagriment, Secretariat Buildings, Velaganucl, Amaravathi Guntur District. Andhra Pradesh. ' Why Uk dente ae ri S32 per oy eb SF te eg S. The Stafe of Andhra Pradesh, Rep by Hs Principal Secretary, Bulidings, Velagapud!, Ameravathi, Guntur Districl. Andhra Fradesh. oRaspandants Petition under Article 228 siftution of india praying that in the clroumsisnoes stoted in the alicavil fled therewith, ihe High Court may be gisased fo issue a wri, nature of WRIT OF MA Reguigrisaiion of services of Contract Emmoyees Act, 2023 (Act 20 of ection more oarticuisny one in the i a oN Sha ore Seog es wh Jeclaring The Andhra Pradesh 2023}, Dated ZO. 1G. 2025, is Ne a and Vow, Ultra vires, Unconstitutional without Legisistive competence and violative of Articles 14, 75, 23 ay Constitution of India anc Sef a aside the same and siso declare the G.O.Ms No.id4, Dated 3¢.70.2022 and Cir, Memoa.No 2000702 /F INO "i tb Pace de os ons oh. Eig cote ee v oe ea % £53] xs ee ny g 3 peed 6 oad on wd Respormdenti is Heya, artirary and diract the respondenig not in fequiarise the services of the contract Dated. 27.10.2023 9 and Can Memo. No 20997 02/F ING1-HROPDPP (OCEVSs/2023, Dated 13.12.5 2023 IANO: 2 OF 2024 Patition under Section 7 24 2 & g £ CFO is fled praying that in the in Support of the petition, the High cicumstances stated in the affidavit Head i curt may be pleased to Silay the operation of the Andhra Pradesh services of Contract Employess Ack, 2023 € Act 30 of 2023), Dated 20.10.2023 and the ¢ G.OMs Not i4, Dated 21.10.2023 and Ole. Memo. No 20u9702/FING1-HROPDRP OCEYVSS/202 3, Dated. 13.72.2023, pending disposal of WP 508 of 2024, on the fle of the The petition coming on for hearing, upen perusing the Petition and ihe affidavit Hed in support thereof and the order of the High Court, dated 08.079 2024, 12.08.2024, 23.02. 2024, 2 203.2024, 18.04 2024, 02.08 2024, 09.07.2024, 3 30.07 2024, 70.08. 2024, 77 OS. 2025, 21.04.2025, 23.08. 2025, Si.OF 2025, 18.08.2028 18.09.% 2025, 16.70.2028, 15.17.2085, 11.12 2025 & 29.04 2028 rade herein upon-hearing the arguments of SRI SUDHIR MATTEGUNTA Advocate for the Petit oners and GP FOR SERVICES }, for the Respondents: WRIT PETITION NO: 2038 OF 2624 Sahween: . KB Harinareyana Charyulu. Sfolate K. Ranga Charyulu, Rio, GUC, Kotaurtie, Anakapaii District L. Venkateswara Rao, WO. Late L. Dangah, QcoJuniar Lecturer, fu ~~ 2 3 aodiogy GATS) Aged akout 57 years, Rfo. D.No.1-7, Bandar Road, Chalapalll, Krishna District. . oN . el yan key gem, re xe F ayy pe Yee es © . fae ra canamics (MTS} Aged about 56 years, Ris F.No B- rt Leoturer, a as S:odavan Distric wes) "980 about 53 years, Ria SDS Government Junior dd. venor, SfoJ SN Murthy, Occ Junior Lecturar, Cherustry Kottapeta, Dr BR. Ambedkar Nonaseerma District, YF. Rainamani, Oo. 7. Shasker Rao, Oondunior Lecturer, Juror Caslege, Nusvid, Blur District, 5. Narise Rao, Sto, Gangisettl, Occ: Junior Lecturer, Mathernatics {MTS}, Aged about S&. years, RyYo. Appananpall, Near Rama@layam, Mamidikudury Mandal, | Y. Majikariuna Rao, Sfalais Narayana Swamy, Aged about 85 years, OGocJunior Leciurer, Botany (MTS), Ryo. Government Junior College, Veeragatiam, Parvathipuram, Manyarn Dist! Pativioners AND The Stale of Andhra Pradesh, . Represented by fis Principal oecretary, School Eduogfion @ £.) Department, Velegapudi, =ducation, Thadepall, Guntur Lusirict, The Regione' Joint Cxrector, intermediate Education, Zones] and The § Principal, Government Junior Caliege, » Kotsuratia, Anakapall District, fe. 5. The Principal, Government Jdunier Colle ege, Pamarru, Krishna Godavari District, Jangaraddigudem, Efuru District, 8. The Principal, Government Junior Collegs, Kothaceta, Or. A, RB. Ambedkar Ronaseerma District. G. The Principal, Government Junior College, Nuzvid, Ehuru District. TH. The Princicad, Gevernmant Junior Gollege, Veeragattam Parvathiquram Manyan District Respondents Petition under Articole je 220 ofthe Constitution of India is Hed praying thal in the circumstances stated in the affidavit fled therewith, the High Court may be pleased fo issue a writ order or direction more partic ularly one in the nature of WRIT OF MANDAMUS to dec slaring the Sub Section 1 af Section 3 of The Andhra Pradesh Reguiarizalion of Services of Gantractuel Employees, Act 30. of 2083 vide Gazette notification date 20.10.2023 and Para 4 of G.O.Ms.No.144 Finance (HPCEPg. and Policy) Deparment df 21.10.2023 in regularization of contractual ernployess working as on 02.06.2014 in Government Departme nis without including the peltioners nomenclature as the petitioners are working right frarn 1994 tO 7953 (Le, 30 years} as Junior Lectur rere (P T} General Stream with MTS (Pay + DA} and issued consequential G.O.MS.No.5 Finance (HRP. ¥ Sot "sete and Policy} Deparment dated 19.01.2024 reguiarizing the services o conact lecturers who were appointed afer 1d years of the petdioners appointment and net regularizing the petitioners services is cor nirary fo the MNS nS * ES BS R a XY Pe gst ", lane i, 60 nea -~ "Fo oe ib tee 2 Go BB OM wm ~ £€ & Bg § Re we © os 2 o, f 4 bine oe ae eo 4 "A ony or feee % See ante ty on oy " poe pod meee 5 vente, . v0 a os rs on wah ce ong, oe a ee Oo te te ad _ fe ih * nd eOy sere, SS Oh te ran ey 2 ne ara aa " aad we a oe aoe pee eee tA 33 Ld ve Soe, te! <P Ae, UE: oe on oe U3 3 yn r5 aoe Loe a ay ce vere r ae ay BR OF OF Fy 65 coca a id te rome see, tl ue it od Seed ° os " Fay ge os oe font f ned o 3 ee ore re id inet y % vate on mn be co aa ' ae pened te ohne, . " %, tens pee oy breed tevan tl aie me aS eae é sd wy eed is * cane ns bea os wboed nee bas 4 rece oom GO FT b&b gg FF i ££ 2B Se 6B es Bom aa ¢ Lper teed bs p ra Rog oye y rs % r oh. fy on on aA 5 x : Seve ws deve Sooo vv ie fer £0 a dave A LA s oun oF SS xe 5 £% Chey oon Sra A & 2% oS alan A od say = TR Sf ber FR fae S oo A ceed 4 y one me ye rhe a 4 Gent ws tse 5 as OO @ secs eo we od a: patie Booty IB a a on ae ar Sees swee. i meee "0 'i b as ; See ners oon i < vane, Se ae peed week ee 4 et ss) \ rn? a ane Th > og, OD i ese my poeey stood Sree we sane apoor Nneet Ly neeen roe. ia £3 od Moo 3. , "05 ot 7 % won, RG we ae BA gee ee FE BY £3 a et ee er TH f% oo ro) be 5 a eo 3 cy ros at on ed ee "e Oy Ke x none Ps or 3 Pos iA $4 von fs 7 ay paneer ' ype me P "S Gy * eet vee aft red oom 'pees Css - se a ; t 5 be © (i teh « 2 53 '. Cs ' pee on ; oe rt a "% Bp, a Te sone co Soot to Sf vhert me " taae 4 or. Pa hp 6 eT food ry 6 6COD , eh oe OEE go Be Gi Fy Eee RY a cn: a a an a " See? yer oy Ci o panes Ps Pace on th a £3 4 oe aaah C3 i st Rb MAP rd m Uh mn as ao * bd wack chews on ae eed wer a corr dave pea oh, seth, 2 ~% 2 93 @ RS Oe OG a s t . eet ii bee % % meek oS ie os dope & a QD ne i % ogee a 7 <5 Os Oe CS Me ay Oo po ge YP ik anne os + *; & * Shes Larer Sf a apeoe teed ne tad S naat O ey 8 ee go fe Ee a a «3 ad fo ae boon sed peas ones . rd bees npere " ge fe Se apeg an an mse) An on cane uy he foe gee ee ei & & | ad Be a me © wm & A & ce oy & S Bm Me Ss Ge 8 & @ 2 2 & & nr a a eA 4 6 a © @ 8 2 B & & Brom een ny . ~~ & £ & H Bi @ WO mY i oa te f3 we MY Go Lb ge 5S A PL ew Bm OS GM Se oh 2% seoes, bons " rss ae Des) oo a "3 need a pot od "3 me "4 . BG -n pon o aad <p re oS S? SS 3 . "% zt wm fh CR WS So & oe ns ne i 1 nn re oo "ened aee mM fon bee oad ao ad ot aA ' pea Se en ae ms yer "4 ae * gee " io % ee Ag) San. Seo , me £83 a pee cet 6 on po on aE CA Ch te ee wd " en ane i) a ae oO mR to a3 Pe aire 3 po whoo, oe mn a on a Seow ood Saege we one rs 2 oe 8 2 2 2A wi GS & EM G&G Be Ew B 84 = Be eS OS ee oS ep Pe ew Be 2 & - © 8B og Ee EB "| & 2B ¢ 9 B = 2 Be & 4 wen ; pr 4 * et ead > fi "Se (9 GO Y bh A M&F be pos ee SOO a <7 OR Soo s, ono bd , or whee as ye ay 'Rost Senn ae . O © f 4 © ( G& & vont TD @e me & © tc MN fewe HG, 8 AS IG, By or x Hy x Re * ca Q : " i SNnarayvana NY ™ Rei wt WRIT PETITION NGO: 2034 OF 2024 Between: %. O37 $e of 8. rhs WEES. Kalyandurgam Mandal, Ananthapuram District. N. Surya Narayana, S/o. Late N. Harurnanthu, Oce. Junsor Lecturer, Civics (MTS), Aged about 59 years, R/o.D. No. 18/986, Neeruganti Street, Ananihapuram, Ananthapurarm District. Sa : Lecturer, Hind! (MTS) Aged about SY years, A x o o ze me op Thagate Street, Dharmavaram, Sri Satya Sai District. G, Ravi Prabhas, S/o. Late G. Subhakar Rao, Occ. Junior Lecturer, ristary (WTS), Aged about 55 years, Ris. HINo 60/1 12432, Subhash Nagar, Rurnool, Kurnool District, PR. Ameerulla Khan, Syo. Late fF Rasoo!l Khan, Ooo. Junior Lecturer, Urdu {MPS}, Aged about.58 years, Rio H No 8/si8-4-1, Prakash Nagar, Kadaga, YSR Seesea ee F Srinivasa Reddy, Sfa Late P. Oh. Pulla Reddy, OQee. Jurter Lecturer, ohysics (MTS), Aged about 57 years, Rfo F.No 004, 3 R Residency, Bomrnala Satram, Nandyala, Nandyala Distdct. CG. Baletah, So. Late C. Maddulety, Occ. Junior Lecturer, Economics w (MTS}, Aged about 59 years, Rio H.No.1G418, Vaddepeta, Pandyam, Nandyala District: G. Venkata Ramana, S/o. hate G. Vankelapna, Qc. Junior Lecturer, Physics (MTS), Aged about 88 years, Rio.D.No.2-2897, Matile Var Street, Pier Post ane Mandal, Annamayya District. K Nama Devi, Vio.M. Rajasekhar babu, Oce. Junior Lecturer, Chemistry (MTS), Aged about 4 &5 years, Rro. Nancikotkur, Nancyal Osh Su sien agree yore Pafitioners Sic wiley thon URE P: $ee7 al % 3 3 RR veg z z WH PP SS SS § £ Sy Sah o>, 3 a are PP tbe "~ S$ & mM PX of Mcip y 3 3 frank, « SS i Pa nae andyal District qe. The Principal, Government Junior College, Aimakur, Nandyat 13. The Brincipal, Government Junior College, Gurramkonda, Annamayya District Raspondanis Pattion under Articie 226 of ihe Constitution of India is filed praying that in the circumstances stated in the affidavit fled therewith, the High Court may be pleased fo issue a writ order or direction more narticularly ane in fhe nature of WRIT OF M ANDAMUS t > declaring the Sub Section 1 cf Section 9 of The Andhra Prade ah Regular zation of Services of Gantractual Employees, Acf SO of 2083 vide Gazette nolication dated 20.70.2083 and Para 4 of G.O.Ms.No.t14 Finance (HRA-Pig. & Policy) Department a 24.10.2023 in requiarization af contractual amployars working as an 02.06.2014 in Government Departments without including the mestitioners nomenclature as the pomioners are Sworing right from 1904 Paticy} Denartment dated 12.04.2004 reguiarizing the services of contract lecturers who were appointed afer 10 years of the petiioners anpaintment Ay and not regularizing the petitioners services is contrary to the Para No.83 of the judgment of Hon'ble Supreme Court reported In 2008 (4) Scc (Umadev Casa) is iegal, arbitrary, discriminatory and in viclation of Aricies 14, 16, 19. 24 and 300-4 of Constitution of india and consequently creat the respondent authorities to raguiarnize the servios of the pelifionars as the pelilioners are working as Junior Lecturers {PT} with MYS (Pay + DA} on par with regular lecturers right from 1904 to 1993 (.e@., 30 years} by eed as 033 rene. the ger ner re he " even, per . wong ea ayene on Ess we ry " 'eee a Bom & Re 2 BA & ~ oS oN tt oe, ye a a " ain rm EF OE tage Uk. want ven Need ra dee te fas secee wr 6S he 6 & . : ~ Lug ben £% uA ths it m1 if 3 he hod Sree 2 % anh aed SS 7 gene Lon "ned weeeey $4 te? '4% "o ibe, veges ¢ cee ae " cat ¥ , " ner + oon %, eae ee feed ye x rads cs ws 1% vrs, a a pss fooe a a a a oC th Cy) SP Oh eae Cs be ay, oa, "ene eee & B& raha B a; £ where Me 3 isd 6 $53 3B ao FE te me BS ow we Si a So, oe iy Tay ac 3 i "y R x bi} 20 at ne y Seay We oar Be _ we y lv sa x 3 j > & x . #3 ~ € - nr H LA NO: ~ g rey rr. Ny 0 YY bay a 9 9 9 ai her Edu « : oe n -- os a) 4 > Ee 03 the , wy Oe en ae nd we GD OS i aed . ts oe Ben a € fog bene C83 ie ii aed vs 6 _ ce oon me oh if : rad ' pe Se "4 od Qe ¢ "$ Seve ae BAe ene ra % % 00s : . at Seeder ak . wo 4 on doen yee if oe @ L on then ov a iy ; ae reer en {3 Some yee t re Koo ; " on * "4 "eet tts vbee, "Ae ree ot, i, Sooo A megee we teen eer ver o oo. 4 oA J og 63 a H we eet OLS x oe on eg Ot nh "ee OS ween BG cn ee th a ee: eg A od Th te a & 6 Fo Bg Te Be gS cp ee pe By ee" PB RO 7 St bm eB ES aes ee wy OES wo Ge cp tp re oe Ped myer % "££ eG Be € GO O EF & ER & & 2 ¢ a ee ran vores q Ieee es Ke "fok Le ies none cS i, "eee eee 5 a as Go Boe RB a rs eg Me KC rer , nA ceot ib see 'eae ; ae t pita ee ge * a Sen. x wal. , we Gy Te St OO a fon oa Ch. sg es Fa) @o hs 65 4 r wo % ces $ and one ; Sen on es $ © po '3 5 A Sided i) the nye reas Anat noone we i shed vee re on a ee ie koe Shree raf 907 vaaed a we agree gees > Bs £5 ees ~~ OF ik SG iB rn; en © a tm ns ar © Fs wo ~ ate, iA ' ro; " oe : i" ed os feeble, rot a " : a hee A yd ew Oe € vw Be » Ban th # OM EP Gor es 6 ei nee Me rhe 6B . ' Bs ; ie i oe oA x g et par wil @ 7 & @ g WP NO Raohvean Rew there % Fone gen Poae. page ae & Bw & Be AES Pat txt &. ee on5 Be Gangiradia Vanu Viswa 3, Dio Naiu, aged ahout 42 years. wpemployes, i. No. ?-403, Yedeswaran Post and Mandal, East vA Godavar! Distict ~ 8334629, Koya Satya Narithe, DYo Ven "nkatarathnam, aged about 32 years. Unemployee, O.No. 1-38, Nelamuru, Penumanira Mandal, District - 253280, Shaik Valli Munnisa, O/o Shaik Yakub, aged about 23 years. Unemployes, D.No. 2-89, Krishnalayam Veedhi, Yeleswararm, Post and Mandal East Godavan District ~ AO3429. Dokuburre Siva, Gfo Kondayya, aged about 7 years. Unemployes, Duie.d-Te7, Jaggampeta, mamidada Mandal, Fast Godavari District ~ $334.38. , Yellapu Apnparae, Sfo Rambabu, aged about S2 years. Unemployea, O.Nos-184, Jaggampeta, maridac la Mandal, East Godavari District . rettioners . The State of Andhra Pradesh, |, Represented by iis Chief Secretary on General Administration Department, Secretariat Suildings, Velaganudl, Guntur istrict, The State of Andhra Pradesh, Mepresented by its Principal ecrelary, Education Department, Secretariat Buildings, Velaganudl, Guntur Oistrict y The State of Andhra Pradesh, Renresented by 8 incipal a = e ay eecretary, Finance Department, Secretariat Bulla ings . Velagapudi, Guntur Cistrict. | The Cornmissionar of Intermediate Education, Government of - Respondents og, ts " Sapee * hee , agen, 5 capes, ' MM nee EES Ge * B® f fF Th ben Fete 1 TS BD Go Oo fr ££ f a raat GR rr bag ses vie 7, we ye : Got £3 . wr arg " Se wore % ae per eed. wed. we wg a 4, a ue feoe iS 4 yor ee foe wT wo om, > GEG oa Bw Ge ; * a o en Seee a ', ta ra B as an | ees age cS veer riech ge on sh] Ee ry a? . "is fat 4 fe he ae a te eee ee om ae eet 5, ot Lf rs Sen i) a i sae ims we "J Es cleo ge Sees we oa Gt ae om a5 it Signe ES bee oH . a "3S Te RO fe é ty OES one ae sr a Or; rh nn as "i & 8B & Be ew ary <r f2 Be eee ae Cn a oa is cal : vA z wg" eR eG B B yw * os an Fc or a rr we nod 1 pee A ag Lon : ge. a Gre heen or it? vet 53 bar bree es vad & uA 63 oh 0B ra " on es £25 ben, + "yee an f A is iB id aed So ret wien, eae) BB oy Lf ron wood a ee 63 5) e oe £4 le joa 6 a, = OY, © eS 1 , as: ( Yo fete Ly is oy nope ? 604 het x wo EL yet C3 eee, OT © ote i 2, eH fe tT £3 2 & 2 wm fe a ER i cr ans aod a SE LLP wR my a ta A Ake, wy wa ES Cf i a7 a a < s O 1 te o , La fe Sen me Oe Z asad o rn ne " a ge GD ve & Lx gn oo A pee bees Sewn 2 eed "4 fen ie oii "4, ae. gay * hae . vente see) % fee. a sae; ns rn ae te B gy me ee 3 Oo ee te as cael we oh * a "yee ad oy nod, a yee "£3 aad rons we se) om, A te a ee oo 6 © i rs Oe B wh oo * ap tives 4 be ee ia ee 2 5S ig ann, A tt. we a oa, ar oo * SS en Kg aw ing pia a a © are bess i at be bn ee, £ ta ees re 4 nt 6% fede SE ey hove ad "neat gee LA os, , i" £34 "ane, eens iB iD 8 oo, an? a: nr a rn, bh ae we >, @ 2 fF ES ee gay wm te o if Ue gy 5 bane id 7 rn) ny Sm SS a 24 oS (a Ai a tn Bg te eet ee od an ieee ae Re fhe 5 or pe oy OD aS oe is pee et * beet aie wie bee. he 1% voedk, nae Sy, gor M weer ies ¢" iy : % ry dent Bp res "is LAP ae ea fod oh. mS iy a an, nen rn aecd ad A " deoe , ae ee es, ae @ oe "3 Leg tH he ay ear be a gees c beet seten, 4 as Bid eae wgere wn 43 oo oo "se ~ go 5 ee te ke Oe te OG ot od wed Se Bay wy ib 'eed ee or dere oe oe oe om pes ens nen , cn vibe s ; ' 5 G 06] a3 " = 2 8 2 6 2 6 B Go Bo oO o mK & @ @ 2 x op %, wy on eck er a ep, 65 gn Seen aye Pe 05 "eo ° @B Be Be BB ge EE wa & Em "ees ° ge we we tse y & & sae BE OSs pe ae sence My "of 45 on oe ~ Se, aor gee id oe 3 a oS ie sf 'soe peiten, yr Eg £3 ran 4 ¥ we wen o ; By a wt boty is * ; wy onde oon oS "3 " ~ hen eee? rsa wd e 6 te A? nn re) a re Bonn mE gp me 6 G&G BO wy eB or BD eS RB w "3 , eo @ 2 Gg oS reese «noe: "or arene, chews eosee * fe be a Yenp Q : bedew rg ben wy en me frnh ores or, oe 7% Fa) hed me " be coord m4 a fi gi gay gn % £ # ; & & & Sm wt Me te pS mT wo A wi 2 @ 2 @ ° " ye is % et "75 'eee B "xX ia, aad a Re at ewe ish ind hed hood ery tet a xe 6B wo Ws ty, 'a neree iieee ~ - "eg oe ere "tere sree Z Bae TY ten a or ~ om m 6 & me | Fn an hn ne my & 9 'Ss ft! @ 3 ¥ & , &@ [om th bs Bee LS on - on ao i ni wag ae oS we ees ond oe 563 Io gens was "en rs am gen ee i am Sno "2 oa rot aul worn gen on " SS Sg? i ee 23 are u = ae . «rene be ree ay on heeees 9 aot 'oe is Seve fore ne heat seve A ~~ Sad o~ im ; 4 * "heme ne A Bf &€ # 8 & iw & & 2 2 & BF BO Bo yet ve Bi, * ny ist Od eno bees seed hice 4 rs dene C4 ia age fore ws ' Ld a a ws bo ett wet eet £5 : : ' re, is ox on y ; po bod & a m4 i wh ¢ a5 oo in C2 6h Ge Ce ee Be Ga a a BOB OE We 8a, MAL Oh 2023 and Cir. Memo.No.2099702/FINOI- ~ HROPDPPR(OCEY: S2i2023 dated 3-12-2025 by the 3° respondent and the consequential action initiated fy ine reapondenis (or} alternatively this Honble C susgend fhe ooeratan Reo.No sd Ser. he 2h PSaSeev2gss dated TG-1S-2088 ssuad by the 4° respondent : and ccansequential action theren!, pending dspasal af WE 2HOP of POS, on the fie of the High Court. The petifion coring on for hr eafing, upon perusing the Petition and the affidavit fled in support thereof and the order of the High Court dated 2025, 24.04 2028, 23.06.2025, 21.07 S088, 18.08. 2025, 16.09.2025, BO PPAR, G10. 2085, 13.44.2025, 14. 122085 & 26.01 8028 made herein and v non hearing the argumenis of Sif 'ePhan Bhushan, Advocate for the Petitioners and GP for General. Administration Department for the wesponeen Nav} and GP for Education for the Respondent Nas.2 & 4 and P for Finance & Planning for the Respondent No.9 WIP NO: S280 OF 20384: Rohwean: 7. Varampali Charan Rurnar Reddy, Aged about 44 Years, S/o Vf Seethararnd Reday, Rio D No. 2-42, Chinthaparthivaripall, " oo ancdlapalli, SEP 723. "=, ChetibalijaPravesnkumar, Aged about 29 years, S/o oxy en Ramagiddaiah, Rio H. No 1-184, B.C Colony, Eenugubale, Yermmiganuru Mandal, Kurnool District, Pin Code 548380. 3. DudekulaMaheboob Basha Aged about 34 years S/o D. Nussginappa, Ris H. No 7/44OQ/G4, Krishna Murthi Nagar, Near me Noorani Mosque, Dhonenvandal, Nandyal District, Pin Code 518222. my g al ' ; ~ 28 Ry pen endie oat i 4 Q teen ay z R », Rap eh ee SOUS ~ " Ms if, * z FAM co sah ~ sOV8 = r g X a > to the . F Van Ry ay BS han "~ Mt oo MS $3 ye $3 WY "~ YS Ps yk yt ony . Respondents t Y . 4 einee 4 ae oy feed Je Food tee "ye Lip oa oy pad * % oS ta aa Seve we ae ae Fie ~ , rs gn % ¥ Sues Reed cord weed 3 ra £3 woos oS : bebe ieee tae ER a rest me cs a Yee of fap iret be, '4 se 634 st iT te Sore ig ie Shee "Keen re Sere $3 "e% Cs spot Sabew eed ran 2 yen ned sare £5 oe ted at boon a poee eae od be 2 ie wy nen id reo . ss: oe om ae eed a Sonn a3 7% £3 ; wiper eed (a7 rs] ye Seve #4 Vege #% 004 te) a hon: toe iy tag Gh eel z "ped ot 3 baewe * ens wt eM Tod ge ED , Cy wy a ool ko ase 1% 357 be wo thi #2 Ci 4p "i ted iff iss foo Gt $f 5, ped Fad os oS P. 3s KE ees my rd se tyes Gee . e is yn oe at pa Ff ' ess si 3 tae moe es oo he. a os an a wy heey yoen £ st . Cf ns) dd ts YB Hy ec a me ° roe wy 3 veer ad Got *% few fod Yuet % ag! on eH) wn pa - Hie) ber 4 : eA on aid Go mn D2 Bo SG mS oc & wg 8 fh Bo ne ore ¥) ie s ie as oh Peo] a me & be ts "oes, Sb A es ts Bane weer oe es veers ~~ Ft me hd os rs Fa ; " wn g rs oS, im leew bine. fans tenes 3 a Cs nn oy ae (3 @ 6 Son oo she GS bed pr oa A oo a as chews $83, ane bean th ee we, 1h coos S ak ays rae Senne ot & wae CA wot violative of the Preamble of the Constitution of india, the Consitutian «of of india violative of the provisions of ihe Andhra Pradesh Mate and Subordinate Se rvES a8 Rules Rationalization of Steff Patiern and Pay Sir PCRS) Ach, State Eoucational institutions (Reservation in TeachersCacre) Act, 2G21, contrary to the decisions of the Honble Suoreme Court of India in the cases of Secretary, state af Kamataka and ofhers ¥. Une Deviandh K, Sabharwal ¥. State of Puniah, i Gorisequently dec clare Andhra Pradesh Regularization of Services of Contract mripinyees Act, 2623 and the subsequent proceedings to be unconstitutional, HEE, Set aside Andhra Pradesh | Reguignization of Services of IA NG: f OF 20e4> Petition under Section 154 CPC is Med praying that in the ciraumatances stated in the affidavit fled In support of the writ petifien, the High Court may be pleased to-stay the action of the Respondents in raguiartzing the services of C contract Lacturers in Government run Degree vores in the State of Andhra Pradesh, pending disposal af WE No S280 2084, on the fle of the High Court. > * wrt ' 3 xf f © x ort aD G $ BS = a « * 4 THT e < 3 ee dy & ¢ es stater pe & ae 72 OF 28 IA. NG: S LUTISEAN G a ENE Q Ww 5 yy rey: nad on sapere oan ot 'hee ie Vas el va ¢ 5. cial id ay "og Cr aah OHS See ad 4 open, od om A we a eas bee, oon soe a Apect ray oA Stew io ise aeee weree ws he or ne 3 a, ws eet Ae a eae Ms os oe taper sh fo EK 6% stro as i; de # eo as ra i Lan 5 of ve We oy g, te 4 oe ~ & ad m e a 0% eae Be to) he toon y eos oxy & @ ae eed wt ' U5 e ; ; ¥ fy my RNS hen gph ud "OB Seer a ae oe 2 rs eg i ars a & eed a & G& rt eg is ye fe = = © Ye Ye LPL honed Us o~ hee #2, zy; ee. ns 5 ame ry oo pe sy LP he . 5 ben 8) fee " badne od a Sindee -~ fat Ch > BY "a a dood ta a 5633 ® 18 ne og SE a3 "mH &@ «o @© © @ OD eg EM gE ans A wb nn So rr ca tr i, a a oy TOE as 63 bee Ao om ey GG eed adhd Sn fa e4 a nr ae esd «gus a on nod oe, z. 4 we Z spon ee. a gen, ot we 'ad eee tut reed. we od ey We i on et on " eh ny tae £9 whe ae we on a2 Ee bee ot - 4 , : bon ¥ sy 5 OR Saal a ' ae fe ne ae te OSE Good en 7 Pn 2 Se Si w 4 G t he om, ne, ey ees ee pe A A eee a A ce ne love a FF "4 oy a ie a a os a jj j not ES ~ OG tds ; Bog ee tte Lo ee -ey % wey 5 OG OR OH we , Py cane Ye ee w " ; te oe - rae' a to ete a aR ns anne Vea ee 2 7 ee. " 'bees * on ¢ fieee Hed fee B Pant St re once --e oe i os = te Sgeor v0 a a oes a . % ns Fh feeb Ape " "th * we oe Sant? ri; ne: omnes' oo 4 on oe eat a t Ure Beng & yo is es Ment, sted "a tT . gone gee EG 3 mee + . 'e ws ' the aff > & os x Ady MO : _ Ag Hen Ra Qe "N Reed £ < = TOSSH OF 2048 « x s ° isaram Sr WE NO Rehween "y ? ae i) ea cate sa ? tft OG os fay Pad NO ins 3 tas fd nante tn CHeau Bhagya b akshn ni, [No Karranaa, Aged 47 Years : Xi anchel Raghu Babu, Sin. Appat 'ag, Aged 31 Years. Swamula Nari Prasad, S/o. Armukam, Aged 31 Years. - 7 TrRuburu Vanithavani, Dio. Raia Rao, Aged 22 'ears. x Kithalang! Venkatagid: S/o. Rojlayya, Aged 27 Years. Dannetioslasi Sankararao, S/o. Krishna, Aged 27 Years Wvlaisyarasa Narayana 'Raju, Sfo. Bhoema Raju, Aged 30 Vanihala Ralam Naidu, Sfo. Appais Naidu, Aged 28 Years Koravang! Ani Kurnar,, Sfo. Gunni Sabu, Aged 24 Years. Kimudu Bhavani, Ove. Sirmhachalam, Aged 24 Years. (Nesu Vasucha, D/o. Karrarina, Aged 27 Years. Varithala Rama Rac, Sfo. Krishna Rao, Aged 30 Years Lokay Dhanalakshmi, D'o. Sanyas! Patrudu, Aged 34 Year Ronda Viayala akshmis Da. Appanna, Aged 24 Years, Sanda Sra avanl, DYo. Maisya Lingam, Aged 24 Years isaram Sirisha, Ofo. Raja Rao, Aged $6 Years. Ot Vanugu Prabhakara Rao, sfo. Narayana Dora, Aged 2 hh Ss _Somang Bhagya Laxmi, Dfo. Chinneswara Rao, Aged | CGullel Venkatarnma, Dio. Murthy Naidu, Aged 2° Years. Koda eran evi, S/o. Chinna Lakshmaya, Aged 35 Years. 2 Mora Bala Subramanyam, S/o. Sondalaras, Aged 22 Yaa nog, 4 Tuburu Apnala Naidu,'Séo. Kannaiah, Aged 31 Years. Kitalangi Susmitha, Dro. Chit Babe, Aged 26 Years. Nangol Viaya Lalitha, Q/o. Rams Rao, Aged 29 Years. yo Wand Soyint Praveen Kurnar, S/o, Suri Babu, Aged 25 Years. . } " . i ae on $8 eee, "i het, £ ates oa 3 4 ty i a Beer oo were. 7 ae rd sence. haber we eB o , & wa ee me Xe, "eS Sober 6% fee dees ta FS $t3 yore & we iseeee Ld ood % %, fete 3} Kha , 4 'roe ns a oe oo 3 , gy a eS : se my aes rhs Pry von hoon a rae ay " i x oD Oo Ah, 8 hes 2 Wi ey A & ee e Go fh. ee on bow, 7 A 7 « " 7 end 4 ' My is Ae rf penne the is 2 % lave eee. 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" % ees es, " A ere. vend fad o " Weeds tes a £3 vg e habe. t bean a a oth, nang, gy ee ws ay, o % peel % ms " gry - a 5% Moa - 2 Og Ze Mm mw & tye Ed wo es te DY pod nw eer ar. sad ti "Apes 4 fedew. ae, totone ot ve " fore oe 4 ny fe " ee a ge yet SEG bedon Ge £5 > Eo 5 Bk oa ie fe at sy % Bros . ~ a a a a ara a oS oS "4 fh en mess) te pest £s woes erg < an F633 5 ef r t3 aon. peers Sibeae wo oe Pai tad "5 we ae aS oy 7 sok "7 i "pe Es) @ ogee ny, zt "ay Seat » tim, oe, Fa « oA a cy * isa 13807 ae cas boot ns ie yoo Bene Soon bedone tke hoe 3 iy Ret eal . : oo iS C3 nee be eS res ns} we "6 An ee i ee om % vet m5 % » ie C3 a , f ca mr. lane ee a ere wee ib ee as "ee oy ron ay oe : been fooe ded Ines i. ry bebee oa wf me te vanes 'oe ae fone ; iG ih He ae ben te SF bece Son rcs ss hove cod on: ae m3 @ Fi] a 63 gr By) ¢ aa "es bon ne so) bd on aa - 4 eer o £4 a3 ca von Ss A la & Bm eo ke eg em fing eek ee Sane we Sane ww mh, ae s AL, S$) £% % x Ea) : yr toot tft . we eg a ro a3 nal "~ 4 ty / ; UE nen Pee on ae ee ~ ne oe - & en bape en Bo a) £5 ot weed oS wnt one 59 on #6 'a a a. See a Z nS r 8 SS oe 8 3 4 fe, hee ~ te FS fe ge h ft # 9 oi he ceRs , . _ Gi sey ; 5 a a " 2 4 8G ws i oe 58) "yf wo {Oe te oS wy § ¥ y a rs 2 Raguiarisation of Services of ¢ Contract Employees Ast, 2023 be. Act Nooo of 2023, enactment as Hegal and "wolative of Arucie 74 and 16 of the Constitution of indig, consequent ty 3e t aside ormosedings (8.5. Ms Nal Deparment of Tribal Welfare, dt 14.08. 2024, issued by Respandent aufhorities reguiansing services of Oarsons appoinied corlract basis, thereby filing up posts avalabie for rect recrulimernt deny ing right of equal opportunity in public ampioyment quaraniaed on to Petitioners under Anicie 14 and 16 of the Constitu tion of india IA NO: 1 OF 2028: Petition under Section 157 CPO is fled praying that in the OrauTisiances stated in the affidavit Hed in support af the writ pelition, ihe High Court may be pleased to grant! intern m stay of al further proceedings ig pursuance of The AP Regul ari isati ber) of Services of Contract Employes Act, 2623 Ls. Act No.3 of 3 2023, or regularization of contract teachers, thereby pos meant for direct recruffment, pending disposal of The petition corning an for hearing, upon perusing the Petition and the alicavil ed in support thereof and the order of the High Court dated 7.03,2025, 21.04 2025, 23.06.2025, 21.07 2025, 18.08.2025, 18.09.2025, 18.10.2085, 13.44.2095, 14.18.2025 & 29.01 2028 made herein and LON hearing the argurenis of Si G. "i Sh ival, Advocate for fhe Petiioners and tenes 3, A GFP for Schoo! Education far the Respondent Nos.d io 4, 6&7 WP NO: 28608 OF 20324- Bebvean: q. vee Kumar, S/o. Aggi Ramudu {Laie}, Age 44 years, Wor as Assisiant Beat Officer, (Wild Life Management, Kaikaluru Beat, Kaikaluru Section, Kaikaluru Range, Eluru Division we 2 y N g a) oo 7 ne "3 vane a 4 os oot vee yet ee) w ie le sad 7 p a3 eee. wed 5 4, aa oe *, "ee, a, af and "s tht tp - "4 7% 9 tit yer #1 Lod Re a ut toh ee st et fe cee ed oo febod ae oe bet ti ae ca poe « Motil ran se * a a o Con Ln fe Ge wee ay we ote Ba be mm wm Be OG we OB a a pete si Fea) aH of weber me oo es Sowe Ro po "es Cy ard teay alg gid Some 208, shad peeg root a fn ore: tn Seohiets 'neg, - 'ere, vi on £3 "e: ee ™ wee ot gt nee hot pore @ oe eteg ae gon <" td < we os a a, a mo as) Ge wee o $f ea h - on Mts QB % ie ar nn ane ~ be es ben a at 3 es - 4, wm 4k we °% he os none ne fs re % "he gt wy £ i) ge wooo Gh - ; Seen A ae ws rah ed a tt gn , ps we om @ D3 t ~ 8 m &«. 5 fen ne te aid oH et 0% eae &% " ed nee ' wee TG he senne By 4A Ae ait, 1% vem, . a é 49) Esa me Tove porte ne a we on an Ch - sca rr preees os oe & "nal ot y wy chat or u ae "OO a & Lb e 1% @& 3 © aes ry oS $ a acne we on nn. oy af ay 3 oo he mS e tea Ce Gy tH 2 if ie By «ffs Ai 3 » Go i a faa os se Pa arcs: a Nae Py panei en 'as nore oo im tf shone m 7 we an wm "yo ee me ets eo © 2 & & »p & te & 3 te "3 oy or Zz a o oS Aaa oot had fhe 4 ES . "i, xf oS road 4 . a a rar a ub gz So c as os v4 i ws ras 5 . y 7 we . love te . £% ws Sadoo '., eee nas ye 3 ¢ psi oD a, $e RO : Age tye St So weeed ty 24 ye "% ae oe paso hey "5 roa 9] % ree be 04 % bebew hee fer oon or bboe 4 weed pee oe ada nd kod Dyew, % boa ws ee oe ms Some bee: ane ee Z. ote 5 "4 . ; 4 pr s4 pore ree " ee ak ee e% any "" . setts 1S ren, 7 + nee, oy : vo ames) ord iy a, Sa, > 3s 2 en ne « ae we See fin On wy, es 6 oS meee Th co ba nee oft er bid ho, iP & os 'erg, ce £4 "of o 3 3 Ao, st aa. 4 *s aes were, " rere: rae A Pa o ee ile fave ne a et . . jd ip 3 % wee go gt ee " oe m9 ate "3 rey ; tose ah LA fy - % 6% sal et a. ' . % 7 " Sea 4 . 2 ' 2% bee he . 'des bore ah iq von 76 : : bodlon. hove 2 i, rae ge £" be hase See sad bee a id " G3 CE ge ae ie as ed on ° vast ee e% a3 a. £3 MSE, ' g bess wg i 2 , bi ne Be £3 OP wnat ied ' gos oO ; wen 'es aeeg 4 joe aeee ca * eee seewes oy " & Bm Ke oon @ @ . <-- ee ee os a a . we owe ot ~y ae ES eed rs ¢ tts . vheed at 0 . feet > howe SA A 7 coe? wm = OF Big 5 ne; a oO ©: OS Can i 0 2 8 B@ = x ie 5 a a we i enti GG G& EE & @ z BS Soe aE ELLE Tt me ~ § Bg Boo PB ee ub ws mB oe B & yg @ By > vee tx, Aad a " z mer bow a. See cheers pret . pe om ; ae gen $ roe . S G nn ied % me Oe 3 , we G3 EO 8 th # ea - @& "5 ss gg Reh t wo, £ bee te od ap EE ASS a cr a a re x ge & a3 oe ef § Oo & eo te € e a ces Panes GO 3 « a, " . ° . e , on om my oe £2 oS) Pe (as . Pettioners aE iyi y > yu AS AND Y. The Slate of Andhra Pradesh _fep. by Hs Principal Secretary, Environment, Forests Se cience, and Technology Dept Andhra Pradesh Secretariat, Velagapudi, Armaravathi, Quniur Distnet, 2, The State of Andhra Pradesh, rap. by its Principal Secretary, Finance (H.R. 1) Planning and Policy Desartment, Andhra Pradesh Secretariat, Velagapudl, Amara wvaih!, Guntur Dis 3. The Principal Chief Conservator of Forests, (Head of Forest Fe Woes}, Near Ola Mirchyard, Mangalagiri, Andhra Pradesh. 4. The Chief Conservater of Forests, Rajahmundry Circia, Rajahrnahendravaram, S. The Divisional Forest OF Neer: (Wid Life Managemen, Eluru Division (Wid Lie Management, E 'horu Disirict, . Respondents Patition under Article 28 of cthe Cansiifion of india is fled oraying inal in the cimasnstances stated IA the affidavit fled therewith, the High Court may be pleased fo issue @:a* AA, Order or direction, mors partioulary ane in the nalure of Writ of Mandamus, declaring the action of the Respondents In net reguiarizing the services of the petitioners from 1-1- 2007 with reqular Pay Seale in spite of law laid down by the Honble supreme Court in the Judgments reported in 2013 (14) SCO 65 (Nihal singh, 2022 (8) SCC 348 (K.Raghupathi), 2022 (4) ALD 196 (Komunu Babu) and in salte of following regu ar Rules of Racruliment for the post of. Assistant Beat Officer La, Andhra Pracash Forest Subordinate Sendos Rules issued in Goch Me Ne EPS&T-IY Department, dated 19.7. 2000 under Frovisc to Article 309 of the Cansttution of india, and fo confining requiarizaiion of services only with prospective date with effect from the PY date of issue of regularization orders, based upar Section + of Act 2f/2083 cy jz., Andhra Pradesh Regularization of Services of Contract Emnloyees va sane tts Lt ee ee, te a : oe 4 : nn aes wc OF "es oy See pag sos a a roe rie pat chew daeoe reed on ary Got heed we es Jeet 3 By weed or pon a shook es 24 sper ree ee Sen ids we md we " aA bd ES% pee Shed vr wermre rer. + eve on newe Bo sosd san tp " ane oa * vpaee %y ps0 £4 Fg fone nese 4s hoe. wee ase "ES oe £& 4 nk a an | ee Be a~ wo nt ent ES ~, 25 le neat ae hod pe 7 ar rr a a a a we SOB ed ny rey oe "ns tS hese af ce os i ane : B <r on ae t% $f Lo 4 63 Vr bene, too rsa 'han See CA Sore rae) CB oud rage as ree bon ce s004 et 3 rae bad wena. s & zs is tof bn ~ 4 af £ ke vr bs " " % om 2 me % bene f ; teen Le Veoet fone Gee bes '* Sites "4 cae eee aS: a + ne one seme, wee * crak wees SO tens ee Seen 4 . a ics chet ra) me 8 wom, re ie aed G& Bb os wd uy i OG a iN Le eee ne 1%; Es an oe thoes Noes, s, 4 here 4 - a % @ hed we, al £4 oy 3 a oe ten % wy, and a aie a , & eo Hy te, "es 8 kee Bay ew, Nines Pag Garver ns Aron i933 Le y we s yee S53 wt to ind rd 34% we whan' st Seed aye Som Feoeed Ong as FS bere feee ot " a, MA og oi Bs Gn an e Fr en ies a a 4 a a a co : oo + Anew Z " P She cone oe Vig see es: me Ra Ee GD i He : 0 ge . eee aon tee a % on ek io a Cpe Be ag : weg a Gt oe ey oh fh ho ae boa. Ss fee Peng p+ th) gen wae " a3 «toes 5 ty 4 eer "ee if vette 'hee, Ot oheod " "4 Law, votes ss ted: er "ned on % a oe MFG tee. goer shots Pal re x we ign 5 &@ SS GC GB &e wm oe OG OG ma OF ; oe one PosA as aed oe "hock hn on © Pr ao 7 "ae Se ' as th we ka we soe <3 bs A he eed i a eoe z i: saed % 0% es .%, ' paved f Seon oe i. Sa " us . eee hd a , *, egeet Son aeons we oeeee "4 - MY "S 3 a Ps) Pot wt 3 A bok xn se res) % Bove ot we me Bt YD Ge wi ; xe Ete Gg er ke Fi, Reed +o, Wid Lo 2 ia H ban oe as 'i Jose od ated ood & meg pa 5 3 Lf "fe ae ded wed es eH, we 4 aed 4 " b 7 tn io : rn , 8 'Ay 4 p " A on . 4.2 ¥$' ; he a ch % + rs fon i Ypom as oy ey xfs ¢ as ie eed ie ve 7 % a ra eA o road A SR 4 & when oan dee hy ae Ire 'a, ty be ae Ek sy a we wm a son o ee ¥ veel ted Fed Loss ye va ey beet ge ped Jowe bod ay BSB 2 SBT P ge se 4 & io # BS & 2 Se ofan reas £3 oO mq xe a a sebee, a od eS aod "Sey gor aes woree oe x got soean we £3 for on z OL ts LA aes Seo us "4 IA NG: 1 OF 2028: | cirumstanogs stated in the affidavit Med in support of the writ petition, the High Court may be pleased to issue an interim direction directing the respondents fo continue to pay the salaries of the petitioners under Head of Account 204 and also keeping in view of G.OLRENe. 1614 Finance Hh28.4 2025, pending discosal of WP.No. 28805 of 2024, on the file of the High Court. The petdion coming on for Hearing, upon perusing the Petition and the affidavit fled In support thereat and oan hearing the arguments of Srv sarthi Sree representing Sri PA. Ramana, Advocate for the Petitioners and GF for Services ~ | for the Respondents: WP NO: 28729 OF 2024: | Sehvean: Ch.Ramaesh, Sio. Eliya, Age 43 years, Working as Forest Section Office Kaikaluru Range, Cluru Division (Wild Ue Management), Eluru District . Petitioner "AND . 1. The State of Andhra Pradesh, rep. by is 6 Mrincipal Secrstary, Environment, Forests Science, and Tect mology Dept Andhra Pradesh Secretariat, Volaga Amaravathi, Guritur District 2. The State of Andhra Pradesh: rep. by its Principal Se: cretary, Finance (6.R1) Planning and Policy Department, Andhra Pradesh Secretarial, Ve magepus Amaravathi, Guntur District. The Principal Chief Conservator af Forests, (Head of Forest Force}, Near ONd Mirchyard, Hora iagii, Andhra Pradesh. who. .. Raspondents crn is ar a oo ch a, a a | oe So Be OF a a a © a oi Sk ie ME cap) we IE OF se 6 £2 % ¢@ ® b 8 & Bop Bo fh & oy & we 6 os a o-oo © OS > a a a ros th ad saa ~~ is "rs ar? "e < 3 ws and ° ua . boa sd A 4 hod % 39 a rae) Ps ifs a ah "5 ted .% a bdee. ot oe S53 oe es OAS 5 rn © re ie} aaa 4 we OD es a fl a ems >< OS "| 6 6& ey Be ns z $f , "tt wn, Se + ee ws us a ae ' z x 4. ME 7 ott ret x LF: "St bee aoc be % sy re sa, 37 i neue yy obo oo ad : te fe s Ks an ' we women An pe tee "ow 4 soe we aad hee a rD ve ae 4 weet on 5 gr od 3 on ea oS hese ad nena Si te o$7 eed cont "ee % ue Bo, babe rea * sree vatee cas £55 "8 Siew oS ok ; " tne? sae . A sal Need go ie were "ad mB Go a i a a a re i fis wie , oc " a ti ke oe ad Bs 0 ony me, OES ($3 Sate a a ee ES me 8 4 a wa ; tr eGR ee Ea Cn, gh xg 2 Ow Cp ae aa 'net Bs ws shod Zs hs , bre, ea 'eit ure #4, th i, oe Eas re] a 3. ay heed z We NY a, ts ws . Fae vom, FS a ccd ; we , ae ng os ne Bw 3 FF teen a3 - Fee oe ia oy wooed, toot oi. ES . a. Le, ' we yr as cree eee tore, " , oeed LL? beac, Ineo . oe. * wees s oe re May nie 4. Fa 4 a oy a 6 3 5 wee £C % foo omg OE an "4 ra ie . rn 7; i or a a ae a rn ane ore h& eer ee Bebe. us ai ap i? z i fr be x Be I, ven so mee £5 Mee Bers oan a = Or <2 eS 3 a on : ie oP Ri as fe $4 had any ae as a od boon IM gay . oe, : ee Sa eS oe a rs as) pa "Be Oa OH a i O& tote, ss rd t % kine & wheew ies £5; a ne ge Lhe "8 a rn A of es an won, 58 % ban, a Le x vote "3 ra nag aah Gyo ie Fen <a? a a C3 , xt Cc. a mn & Boo yy UB gs B > ye € Eb ae? eee I ber 4 $3 4, ss na ve ee fs H ; y 2 a & 6 2 @ i 8 op mp & B ¢ »o 6 2B oS eee cae vee nn Seow on bus Gok ose ag Boone tc bd " CE £3 Song or see od a Pes " ce te ee es . ' ' te Se Sg SE EES nr an; " - Poa fe oy ee ~~ & B Oo * B Ne & we g GB P94 Ch XE, "5 oes "pg OS 8% Ks ron bes el .. > Pye) et ae ny a «bed m4 ee a) a be OE . a 91 Baad = 3 ao oo i OSS 5 GA ete 63 3B 4 i) i aca Sf Es gee nag? a nA ve fs an © nee: acest oe $3 oon a a ae t Lom £0 aan A os mt yO Be gm Po 4» £2 «oe BS £¢ 8 & BR w a oe OW yo eee x ie te ET ff "3 a ae ws BO my oo ref OL we ar) sane hoo " % 'a 3 *E be: . oe ~ . Z g 8 "Oe 2 Bom oe 8 & & BB 2 we @ 44 FS o mr iis oo, £3 us 4, "ad afpoo ofr bee. bebe ieee wares "ne h De S000, 3 Nigh Court may be pleased to issue an interim Direction forthwith grant regular Pay Scale fo the petitioners attached to the past of Forest Beat Wiicers, pending disposal of WEUNe.28729 of 2024, on the file of the High IANO: 2 OF 2024° Fetiion under Sectlor 164 CPO ik fled mraying that in the ieas$ crcumaiances sated in the affidavit filed in support of the writ petition, the High Court may be pleased to issue an interim Direction direnting the respondents to consider the case of the osttioner for regularization of services in the pest of Forest Section Officer based upan the proposals submitted by the Divisional Farest-Officer, Wid Life Management Division, Eluru, in Re. No ést@o2gAVvLla, dated 28-12- 2023 forthwith with re aguiar Fay Scale, pending disposal of WP. No2a729 of 2024, on the fhe of the IANO: TOF 2028 Patition under Section 7181 GPC is fled praying fhat in. the is circuoistances stated in the affidaydt Hed in subpart of the writ petition, the rs) High Court may be pleased fo issue an interim direction directing th respondents fo continue to pay the salary of the petitioner under Head of Account SOT and alsa keeping in view of G.O.RENG 1814 Finance dL2u. 4.2025, pending disposal of WP No 28729 of 2024, on the Mle of the High Court. The petition coming on for hearing, upon perusing the Fetition and the affidavit fled in support thergofand upon heariig the arguments of Mrs Shanti Sree representing Sri RV Ramana, Advocate for the Petitinner and (SP for Servioes-l for the Respondents: iN y x o road SR » % ebTay? OF 2024 > x . * WP NO Sohwean p teng 4 te te Ee buon aed +4 i 'eee rotin, Bood ia wa Binds ie eas oa % F ee 3 hee 4a ax Aeot as 5, boo fh, iB Cb Seen a 3 vcbes om then o pores at ed ek bebe vt 4 7 ees m an Nhat 4 ; 3 ra iB van wn, or eee & Ks se ep "they ey - . Fa fh, a vey, ae wm SS ny oe ED ae moO A we OG ue = 3 fe Fas bron, Fes) ws Se a Un aie) 45 <% Sande eee . heed We teed We ee tne 59 eet ' "4%, Sexe Tee a 2 ps oS 2 2 6 e226 *® be my 7% ge <3 wg 3 ¥ wee F eye OG PG ns) ve tg = foo [a % anne % €; . £ * Shee * hh ee bene oA tee be o om % pater SA. 4 es oy a3) . x 7% te wre 8&8 ae LRG Ay ar i ff) ) tn a Low cr Pe, nn Naet AEE So eee 0 * 4 rs in it, eat % Soe s WA tee . a a fy Son oft pan a 7 op EF yee Cs C3 4 Pa 3 SoA oo a Soe ip dee og Kee ne "a oe ty feve "-- cory fh, res rr eb Fond + ne oo bee "Pe pi eee i wee wg TF: % ook ws Ah @ ie eo @ 2 mw 8 5 Be ae UR i% eed nh Ree deve ey Mood bd £% - yea Goch tee bee . ane? we IG : as Cy Me eS eg we ee LE i nS te, Ct a to & 2 sere tes fens Srna gp, ves 4h we ae <7 we Sone Dae hs ae s 4 rob, a ne & ee a ., reed M, Apel teed Ls , eee. we eee heat a oe 5 vee i ome Be "oo Be ee po Be RB ee eB iy iipee : tee sees a bene po g o4e ped 'roe. ane ie om orn a 2 frre een % ie ger z See wes ator' . wet oe nn i no i BD ss mS aOR ' mS oy ie "fy Gey -- Y@ oE wae 's wee " ros) the .6) eee ald ye a on 68 4h GB ne ' ea % ws he a pm le Ogg Seek INE evel ret ; a - Be gt rm ke , test ce eo GB BR Mm GR rg GT " mS . whoce : when Ro tt poe rs Ried wet 3 3 if forces wees SAP + mth Fo ey Goce he . tid we ose out 3 Sy wen, Saeco eg "<£ oe 3 ; Se cea . me ante ' wr fe 3 Gime @ gw BO £ & gg * o 5 % Ee ae wr ; oe tee £, oe t vans ee ae wy tbe os a A mo to & a gern oes nd he 3 , when mS nena tone Sine i ceegte ad Cb Geen me B cm GE Oe A te oh ORS Sh. BB eg OG od Sn; a » ben gee EG Lp wie 08 i Bw oe 25 8 © Ro EF Sw me We tb mh © &% fe © BOA of Bm MG ye ay é wm UF & @ TL 5 a nein Mpa weeete Seen kawad gen me, Ke GE ys % wm CG eG: Be DB we pe ed ao Cp ae re tt & ye wa = cm oo SA he ak fe @ os & @ ee B ee eo ae a re ees eS en oe SO) he Em . aes te rene os xd Pa "ef as ten ae ny at s8) upferne Dourt in the gudgment ts reported | m 2073 14) see 68 (Nihal singh) 2022 (8) SCC 348 (K. Raghupath) 2082 (4) ALD 198 (kommu Babu} and, in spite of following requilar Rules of Recruitment for the poet of Forest Section Officer Le., Andhra Pradesh Forest Subordinate Service Rules issued in G.O.Ms No. 88, (EFS AND T-lv Department, dated 1o.7- 2000 under Proviso ta Artide 308 of the Constitution of India, and fo canining regularization of services from the date of issue of regularization orders, based upon Sectlan 4. of Act Av2023 viz. Andhra Pradesh Regularization of Services of Contract Emiployees Act, 2023 | $ Hheqal, arbitrary and violative of Articles 14, $8 and 21 of the Constitution of India and to declare Section 4 of Act 30/2093 and the Para-7 of G.OMs. No. Tid, Finance (HR-1 Pig. AND Policy) } Department, dated 21-10-2028 as Heal we oo arbitrary and vidiative of Ardcies 14,96 and 34 of the Cansiiision of inedis and to declare that the peltionar is entitied for requiarization of his services or eating the appoinirnent on regular basis from the date of Nis initial appointment with regular Pa ay Scale with all attendant benefi is: IA NG: 7 OF 2624: Fetiion under Section HOt OPC is fled praying that in the mroumstances stated in the affinawt Sled In support af the writ petition, ihe High Court may be pleased fo issue an Interim Direction forthwith grant regular Fay Scale to the petitioners attached to the post of Forest Geat Oficers, pending dis al of WE.No 28737 of 2024, on the file of the High IANO: 2 OF 2024: Metiion under Section 181 CRO is filed praying that in the araumetances stated in the affidavit fled in support of fhe writ petition, the High Court may be pleased ts is8ue an interim Direction forthwith grant reguiar Pay Scale to the petYioners attached to the post of Forest Seat > < IANO: 4 OF 2026: x ay Mish Cor x ify : H : s Ex we Sruisi HT! Hy MS z Ne EST ig WAY Vi yppart t i 4 +S r 3 a Heel € = ve RB } the * x WEP.No. 20934 of 2024: Behwaen x ES swara Rao, A PS N oY EN : 3 3 - 2 w re z 2 Haram nome Mhuttuinett KG ~ ae tas ~ '5 es ovagam Jagannadham, So S.Mahadev, aged 34 years, Sed i i¢ oo Sujanapeta Vilage, Munchagiput (m)}, Alun Sitharamay araju District ~ Vanagarn Lalitha, Dio Soman na, aged 28 years, Rio Ganga raly i Putty (3, Bakuru (Po), Hukumoete | (VO, Alluri Sitharamaraiy (istrict Reamall Prasantha Vara Kumari, Dvo R.Appa Rao, aged 37 years, . Petitioners AND The State of Andhra Pradesh, Rep. by is Brincipal Secretary Social Welfare (Tribal Welfare} Oe spat niment, Secretariat Buildings, Velagapuci, Arnaravathi, Guntur District, The State of Andhra Pradesh, Rep. by iis Principat Secretary Finance Peparment Secretariat Bulldings, Velagapudii, Aumiaravaihi, The State of Andhra Pracash, Rep. Oy is Principal Secretary Schoo! cducation Department, Secretariat Buildin gs, Velagaoudi, Amaravaity, Guntur District. The Commissioner and Director of Sehnol Educ cation, 4° Floar, 8 block, VTFS Rd, Bhimaralu Gutte, . orahimpatnam, Andhra Pradesh The Director of Tribal Welfare, Government of Andhra Pradesh, The Additional Director of Tribal Welfare, Near Shandara Hotel, Government of AP, Vilayawada, The Uxstrict Collector, ASR District. Tae Project Officer, TDA Paderu, ASR Oletdct The Deputy Director, (TDA, Paderu, ASR District aoe Apod foee ger "oz8 pe peeg or ¥. ee cand bee Ared wey Ps Meet hee 4 'ee! + fect vets ? esd te ee eS ioks ha Us B me ; CA " 900) is f hee weed cnaee at Ae a a ey Ct Cy sf remy hoger ey te 13 oe gs es 5 Ae rece, wd ese iw fewee err rn oA ae " ome Sop 2 & Be ei : et Me es Ue re oh on : "y A an "4 ey wet ss 4 , as hs : f% fet Bet : £4 od +s Fee a fet Cy wee ba > t seeel kd tee ee ee "44 we, 3 bin 6% om ¢% re " eed ee pot " esd ae sot bay O as * od * wee ge, a +e ewer O94 ye es ae eet vo my " % on 3 rs Sebod. be reed res wal & o thet ne one Ce 3 fe SA 7 fedee . bbe oe "erg fe cS " Filed pose Mi gee. . aad '3 os. & wk a3 Cs oe Sh we a ths ee ee £3 3 wore 2 mre fr) free ed od r% tbe sheet i nae? hed Pay * Ly wy £3 ies woe 4 aa ake Ch . oO. 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"tt 933 i om . . onuans wgeee "eee. caree: gene eer "rr 18. Noda Ganeswara Rac, S/a.not known to seliicner Schan Aamisiant Mathematics Ash rai m Girls School, Bheempaiu Fadery, Visakhapatnam District we #0. Gammel Ramakrishna, S/o.not kriown to petioner Scho Assistant Mathematics Ashr: rain Ging Schon, Seethagunta (PBL), Paderu, Visakhapatnam Listrict. Chita Naik Jayaram, Sfo.not known to petitioner Schoo fr Assistant Mathematics Ashrar Girls Schon, G. Maduquia GONDNRM) Paceru, Visaktapat fram District. 2s. Pang! Krishna Rao, Sio.not known to petitioner Schoo! Assistant Mathematios Ashram High School, G.K. Veedi Padery, we. Mamid! Venkata Ramana, Sfs.net known to petitioner School Assistant Mathemetics Ashram Girls Schaol, Koyyuru (RJDPLM) Faderu, Visakhapatnam District, aa. Matiam Balakrishna Pacdal, Sfo.nat known fo pedifloner School Assistant Mathematics Ashram Boys School, Busiout, (SINKT} Faderu, Visakhapatnam District . Raen Konthell Ravanamma, Dvo.not kneawn to petitioner School Assistant Physical Sclence Ashram Girls School, Zsenabadu Paderu, Visakhapatnam Cistrict. 20. Seasa Srikanth, S Sfa.nat known fo petitioner, GTW Asrarna School(Girs), Munchangi input. ASR Oisfret-53 1040 2. Gemmell Rar Krishna, Sfo nat known attioner GTYy AstamarGirns}, Seethagunta, Pedabayalu, ASK Olstricif-83 71040 2G. Singol Pravalika, Qvonof known to pefifaner, GTW Asrama aohool Girls, Thurakalavalasa, Pedabayulu mandal, SCR District 2, Koda Ganeswara Rao, S/o. not known fo paidionar, QTY Asrama Schoal Girls, Bheepol u, Ananthanir mandal, ASR District f% ik "iY py . ae na: . oe oe sade es te A tae, ' er, Sy ae Bog P and , os ye Chace fone wad i. : 48 sees mg he soon wl Sf we Bee a A ES % % TS i OD we ALS £3 Ps Sa ok ee fe ace ve y Fas} Be ve a " cod * oe + % i Ky, ee ee vod 'ih nd a eteet ae oo eeed ie ay nee 7% we f ", ress the poo By ew ba OS ges "i ao Tes bev wd bes sed ee ke aes Ww eden wr $3 we Iewe a $s tone 3 be, gi pee nS 5 ay a f ioe at baer 93] oon 4, ~~, ' , C4 Pes 3 g ate At oe Fo ws x ag ben a on § oy Fh thy om tf eae an aa rat wy wer wae er) co Ad - ¢ OS won ares us Fa i ae ¥ % ifs prt Boos re wee be Pa oe 2 praee at ate 9 3 he aod & ome " te Eo a we OEE mage pew a of wy Ba Ls a: at z % oh, os oe £5 a3 - ; Ly nw ¢ % roan Se <3 As] 4 re & ¢ a ye Sa aa Z o fone oO . 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OG sane a fw ~ ge Rie ao] "ae nes eed fae) as ue 2 & We Eg it i ran a by ett yee ot ted we oY ds fe 8% , es rig fees Sood "os a 2 os a ce ~ ¢ he G3 we Fe oe ya a ee EG oe as uF mF bee aed rn th 4% & Fo Te fy fw mg i, te Ke yrs es be ee i, te: wm a & * mm <5 = fe @ (fy && pe fe inn a) cae ars on * 7 teen wm £% ee 'a ty peony a Sh Pe ss ed oxi e bon ey , nn: eo hee £33 @ ee ", ee Lo whee A eA wm | wo Son So ' t a3 . Se oe KS a 5 °° Ks on Li a a coat #1} ip we ae a = wa «(S oS "fr os oe rad ae - poses 58 ab 443 7 Cy a Ae: ; Os %% Oy tA fe] Sao ees °x ed 34 ~% a % 3 ~ Be 3 declaring the provisions of The A.P Negus arization of Services ~ of Contract EmSloyees Act, 2023 Le Act No. 30 of 2 O23, as > ~ Hegel and voltive o Artigie 74 and 16 of the Constitutian of india, consequently set aside orders issued in G.O.Ms.NodQ Department of Tribal Welfare, dated Welfare, dated 74.03.2084 and further G.O.Ms.No.19, Department of Tribal Welfare, dated 715.05.20%4 and G.O.Ms.No.12 Oepariment of Tribal Welfare, dated 14.03 2084, respectively, issued by Respondent authorities requiarising Services of persons appointed on contract basi. therebyr. fill i ung Up pasis available for direct recrullment denying right of equal opportunity in public employment suarantese io Petitioners under Article 14 and fi, further clirect the raspondents 1 to 8, fo conduet enquiry and. take disciplinary action against the authorities responsible for regularization of AP Regularization of Services of Contract Employees Act, 2023 Le. Act No.30 of 2023, by canducting 3 detailed enquiry oe 8 2 5%, The Appeal coming on for Wearing, upon perusi ng the Pet ihe memorandum of grounds. Bled in ee thereat "sroaaas GV SHIVAJI Advocate for the Petitioner, and of GP FOR SOCIAL WELFARE for the Respondent Nast fo & & 7, and of SRI P RAVI KUMAR, Standing Counsel for the Resprndent No.6, the Court made the following: ORDER:
List on 23.04.2026 interim orders granted earlier In WLPNos. 29133, 30245, 30373, S8307, J18H4, I9036, 23224 & 3 38372 of 2029 and 508, 2083 & 2054 of 2024 shall cantinus io operate ll the next date of hearing. . Sdl/-USRIDEVI DEPUTY REG HSTRAR &. Gre OC to Sri kK. Satyanarayan ety Aryvox (Oru
4. One CC fo Sri Me a Kutter - Bethapucl Advocate (QBUO) SRowmatis ye .
~ NEY Gaye O38 & w F Liabvaed rc ar rirredy ah for Services | High Court of Andhra Pradesh oe 1H. Two tts ta OP for Servines } Nigh Court of Andhra Yd sw MAPLES YF NANS Red. fy x ~ ax Pao ne -
18. 'Pwo spare copies .. NiGH COURT HC,J ARR J DATED: 28/2/2028 LIST ON 23.04, 2026 ORDER WRIT PETITION No. 29735 of 2023 ALONG WITH WLP.Nos.30243, s0273, 20397, SUBSE, SONI, 33224 & BIIPA OF ZOSS> SOR, 2035, 2034, 2602, 8250, 10926, 28605, Wk 29, PRT IP, 3994 OF 2024 INTERIM ORDER EXTENDED