Calcutta High Court (Appellete Side)
Vvf (India) Limited vs The Kolkata Municipal Corporation & Ors on 25 March, 2022
Author: Shampa Sarkar
Bench: Shampa Sarkar
25.03.2022 Sl. No. 39 ss C.A.N. 1 of 2022 in W.P.A. 11820 of 2021 VVF (India) Limited Vs. The Kolkata Municipal Corporation & ors.
Mr. Sayan Sinha Mr. Deepak Kr. Basu Mr. Steven Biswas Ms. Biyas Ghosal ... for the petitioner Mr. Ashoke Kumar Banerjee Mr. Srijan Nayak Ms. Tanushree Das Gupta ... for the K.M.C. Re : CAN 1 of 2022 Affidavit of service filed in Court is kept on record. This is an application for early hearing of the writ petition being W.P.A.11820 of 2021.
Let the writ petition being W.P.A. 11820 of 2021 be listed in the combined monthly list of May, 2022 under the heading 'Hearing'.
Parties are directed to submit their pleadings in the meantime.
The application being CAN 1 of 2022 is disposed of.
(Shampa Sarkar, J.)