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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Rajasthan - Subsection

Section 27(2) in Rajasthan Sanskrit University Act, 1998

(2)The Executive Council shall have not power to amend any draft proposed, under sub-section (1), by the Academic Council but the Executive Council may reject it or return it to the Academic Council for reconsideration together with the suggestions made by it on the draft as a whole or any part thereof.