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Andhra Pradesh High Court - Amravati

Sree Rayalseema Sugar And Energy Pvt. ... vs The State Of Andhra Pradesh on 26 February, 2024

HIGH COURT OF ANDHRA PRADESH Writ Petition No. 3683 of 2024 PROCEEDING SHEET Sl. Date ORDER OFFICE No. NOTE

02. 26.02.2024 RC, J Sri E.Kumar, learned Assistant Government Pleader for Revenue sought further one (01) week time for getting clear instructions.

Finally, post the matter on 04.03.2024 in the motion list.

________ RC, J TJN