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[Cites 0, Cited by 0] [Section 9(6)] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(6)(a) in The Digital Signature (End entity) Rules, 2015

(a)the public key certificate(s) of the licensed Certifying Authorities which used to verify the authenticity of the digital signature certificate issued to the signatory;